High Courts15 Oct 2014Disposed off
State of M.P. Vs Balaji Sairam Education Society
Madhya Pradesh High Court · (2015) 2 MPLJ 206
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 801 of 2,383
High Courts15 Oct 2014
RSI Stone World Pvt. Ltd. Vs M.P. State Mining Corporation and Others
Madhya Pradesh High Court · (2015) 1 JLJ 332 : (2015) 2 MPLJ 289
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts15 Oct 2014
Shrawan Kumar Chaurasia Vs Chief Municipal Officer
Madhya Pradesh High Court · (2015) 145 FLR 27 : (2014) 5 MPHT 426 : (2014) 4 MPLJ 510
Industrial Disputes Act, 1947 — Section 25F
High Courts15 Oct 2014
Shree Agencies Pvt. Ltd. Vs M.P. State Mining Corporation
Madhya Pradesh High Court · (2015) 5 ARBLR 198 : (2015) 1 MPLJ 186
Right to Information Act, 2005 — Section 11(6)
High Courts15 Oct 2014
Kamal Narayan Saini Vs Rajkumar Bhavsar Rajkumar Bhawsar Vs Kamal Narayan Saini
Madhya Pradesh High Court · (2015) 1 BC 619
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Oct 2014
Commissioner of Income Tax Vs People's International and Service Pvt. Ltd.
Madhya Pradesh High Court · (2014) 10 MP CK 0019
Income Tax Act, 1961 — Section 260A, 68
High Courts15 Oct 2014
Mangesh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 10 MP CK 0018
Penal Code, 1860 (IPC) — Section 294, 323, 325, 34, 363
High Courts14 Oct 2014
Deepak Kumar Soni Vs Ashok Kumar and Others
Madhya Pradesh High Court · (2015) 1 MPHT 388 : (2015) 3 MPJR 213 : (2015) 2 MPLJ 166
Madhya Pradesh Municipalities Act, 1961 — Section 26, 26(2)Provincial Small Cause Courts Act, 1887 — Section 17, 26(2)
High Courts14 Oct 2014
Sushila Raje Holkar Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 1 MPLJ 436
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Madhya Pradesh Land Revenue Code, 1959 — Section 165, 172, 44(1), 44(2), 50
High Courts14 Oct 2014
Madhvendra Vs Union of India and Others
Madhya Pradesh High Court · (2015) 1 JLJ 304 : (2015) 2 MPHT 73 : (2015) 2 MPLJ 311
Penal Code, 1860 (IPC) — Section 323, 489
High Courts14 Oct 2014
Dongar Singh Rathore Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 1 MPHT 224
Criminal Procedure Code, 1973 (CrPC) — Section 321, 482Penal Code, 1860 (IPC) — Section 34, 448
High Courts14 Oct 2014
Somprakash Arora Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 144 FLR 548 : (2015) 1 MPLJ 284
High Courts14 Oct 2014
Executive Engineer Vs Bhagwan
Madhya Pradesh High Court · (2014) 10 MP CK 0094
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25(f), 25(h)
High Courts14 Oct 2014
Ankur Trivedi Vs The State of M.P.
Madhya Pradesh High Court · (2015) 1 MPLJ 389
Madhya Pradesh Co-operative Societies Act, 1960 — Section 49, 49(7A)(i), 49(7AA), 49(7AA), 53
High Courts14 Oct 2014
Babu Singh Johri Vs Union of India
Madhya Pradesh High Court · (2014) 10 MP CK 0078
Constitution of India, 1950 — Article 227
High Courts14 Oct 2014
Abhinesh Mahore Vs State of M.P.
Madhya Pradesh High Court · AIR 2015 MP 7 : (2015) 1 MPHT 438 : (2015) 1 MPJR 194 : (2015) 1 MPLJ 428
Constitution of India, 1950 — Article 243QMadhya Pradesh Municipalities Act, 1961 — Section 345, 5A, 5A(2)
High Courts14 Oct 2014
Ramdas Vs Board of Revenue
Madhya Pradesh High Court · (2014) 10 MP CK 0030
Constitution of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 185, 190
High Courts14 Oct 2014
Archana Jain Vs Rajeev Jain Rajeev Jain Vs Archana Jain
Madhya Pradesh High Court · (2014) 10 MP CK 0029
Hindu Marriage Act, 1955 — Section 10, 13(1A)(i), 23(1)(a), 23(1)(a), 25
High Courts14 Oct 2014
Beere Vs The State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0008
Constitution of India, 1950 — Article 226Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 13, 5, 5(b), 6Penal Code, 1860 (IPC) — Section 506, 509
High Courts13 Oct 2014
Wig Brothers (India) Pvt. Ltd. Vs Devi Shakuntala Thakral Charitable Foundation
Madhya Pradesh High Court · (2015) 5 ARBLR 239 : (2015) 1 MPHT 171 : (2015) 1 MPLJ 596
Arbitration and Conciliation Act, 1996 — Section 11(6), 14, 15(2)