High Courts30 Oct 2014
Chhotelal Singh Patel Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 10 MP CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 313
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Madhya Pradesh High Court judgments
47,648 judgments · page 799 of 2,383
High Courts30 Oct 2014
Omwati Vs Manoj Kumar
Madhya Pradesh High Court · (2014) 10 MP CK 0002
Hindu Marriage Act, 1955 — Section 13, 25, 28Penal Code, 1860 (IPC) — Section 498A
High Courts30 Oct 2014
Vaibhav Kumar Jain Vs State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0001
Constitution of India, 1950 — Article 226Madhya Pradesh Public Trust Act, 1951 — Section 14(1), 26
High Courts29 Oct 2014
Sonu Kushwah Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 10 MP CK 0093
High Courts29 Oct 2014
State of M.P. Vs Sardar Nirmal Singh
Madhya Pradesh High Court · (2014) 10 MP CK 0066
High Courts29 Oct 2014
Sughar Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Forest Act, 1927 — Section 52, 52(4), 52(4)(b)
High Courts29 Oct 2014
Bharat Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 10 MP CK 0056
High Courts29 Oct 2014
Bharat Vs Rajaram
Madhya Pradesh High Court · (2014) 10 MP CK 0055
Hindu Succession Act, 1956 — Section 14
High Courts29 Oct 2014
Sunil Rajak Vs Manisha Rajak
Madhya Pradesh High Court · (2014) 10 MP CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Oct 2014
State of M.P. Vs Murari Lal
Madhya Pradesh High Court · (2014) 10 MP CK 0033
Limitation Act, 1963 — Section 5
High Courts29 Oct 2014
Rayees Khan Vs Jahida Bi
Madhya Pradesh High Court · (2015) 1 MPHT 15
Constitution of India, 1950 — Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401Family Courts Act, 1984 — Section 19(4)
High Courts29 Oct 2014
Hari Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0016
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 57
High Courts29 Oct 2014
Mohammad Rashid Vs The Union of India
Madhya Pradesh High Court · (2014) 10 MP CK 0006
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 227
High Courts28 Oct 2014Dismissed
Ravindra Nath Tripathi Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 1 MPJR 212
Right to Information Act, 2005 - Section 22, 27, 4(1)(a), 4(4), 6
High Courts28 Oct 2014
Prem Narayan Patidar Vs Municipal Corporation, Bhopal
Madhya Pradesh High Court · (2014) 5 MPHT 434 : (2014) 53 MPLJ 649
Constitution of India, 1950 — Article 21, 300AMadhya Pradesh Municipal Corporation Act, 1956 — Section 286, 305, 305(1), 306Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 50, 55, 56
High Courts28 Oct 2014
Arjun Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 3 JLJ 392 : (2015) 1 MPHT 328
Criminal Procedure Code, 1973 (CrPC) — Section 106, 109, 374Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 109, 306, 34, 373
High Courts28 Oct 2014
Rajalbai Yadav Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 10 MP CK 0046
High Courts28 Oct 2014
Manoj Sohani Vs Secretary State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0045
High Courts28 Oct 2014
Wadala Commodities Limited ("WCL") Vs Godrej Industries Limited ("GIL")
Madhya Pradesh High Court · (2014) 10 MP CK 0044
Companies Act, 1956 — Section 394