High Courts05 Nov 2014
Chaturvedi Travels and Tours Vs Union of India
Madhya Pradesh High Court · (2014) 11 MP CK 0055
Central Excises and Salt Act, 1944 — Section 37CConstitution of India, 1950 — Article 226Finance Act, 1994 — Section 37, 65, 87
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 798 of 2,383
High Courts05 Nov 2014
Rajesh Shivhare Vs Archana Shivhare
Madhya Pradesh High Court · AIR 2015 MP 22
Hindu Marriage Act, 1955 — Section 13, 13(1A)(ii), 25, 28, 9
High Courts05 Nov 2014
Primus Chemicals Ltd. Vs Guha Industries
Madhya Pradesh High Court · (2015) 1 MPHT 359 : (2014) 4 MPLJ 560
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 34
High Courts03 Nov 2014
Yogendra Singh Yadav Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 CGLJ 3 : (2015) 2 MPHT 406 : (2015) 2 MPLJ 690
Constitution of India, 1950 - Article 311 (1)
High Courts03 Nov 2014
Mahadeo and Others Vs Deo Chand and Others
Madhya Pradesh High Court · (2015) 1 MPHT 441 : (2015) 2 MPLJ 32
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9
High Courts03 Nov 2014
Toofan Singh Vs M.P. State Civil Supplies and Others
Madhya Pradesh High Court · (2015) 1 JLJ 266 : (2015) 2 MPLJ 218
Constitution of India, 1950 — Article 136, 226, 227, 32Evidence Act, 1872 — Section 58Penal Code, 1860 (IPC) — Section 477A
High Courts03 Nov 2014
Shakuntala Bai Vs Rajendra Kumar
Madhya Pradesh High Court · (2014) 5 MPHT 417 : (2015) 1 MPLJ 191
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 6 Rule 17
High Courts31 Oct 2014
Ramjilal Vs State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0090
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 320Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 5, 5(b)
High Courts31 Oct 2014
Divya Goyal Vs State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0089
Constitution of India, 1950 — Article 14, 16
High Courts31 Oct 2014
Gopal Vs State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 320(8), 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts31 Oct 2014
Shyam Sharma Vs State of M.P.
Madhya Pradesh High Court · (2015) 2 MPLJ 458
Constitution of India, 1950 — Article 226
High Courts31 Oct 2014
Ashish Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 2 MPLJ 540
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 29, 6, 6(c), 6(e)Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 2(c), 29, 30, 31, 32
High Courts31 Oct 2014
Vijay Kumar Vs Uma
Madhya Pradesh High Court · (2014) 10 MP CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127
High Courts31 Oct 2014
Leela Bai Vs Ganpati
Madhya Pradesh High Court · (2015) 1 JLJ 412 : (2014) 5 MPHT 422
Contract Act, 1872 — Section 28Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts31 Oct 2014
Prachi Vs The State of M.P
Madhya Pradesh High Court · (2014) 10 MP CK 0009
Madhya Pradesh Land Revenue Code, 1959 — Section 247, 247(4)
High Courts30 Oct 2014
Commissioner of Income Tax Vs Essence Commodities Ltd.
Madhya Pradesh High Court · (2015) 274 CTR 416 : (2015) 233 TAXMAN 564
Income Tax Act, 1961 — Section 132, 246A(1)(b)(a), 251, 271
High Courts30 Oct 2014
Rohit Yadav Vs State of M.P.
Madhya Pradesh High Court · (2014) 5 MPHT 414
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306, 34
High Courts30 Oct 2014
State of M.P. Vs Arvind Gautam
Madhya Pradesh High Court · (2014) 10 MP CK 0071
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts30 Oct 2014
Santosh Bai Vs Tahsildar
Madhya Pradesh High Court · (2015) 1 MPLJ 396
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Oct 2014
Bhan Singh Thakur Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 10 MP CK 0052
Penal Code, 1860 (IPC) — Section 325, 68