High Courts07 Oct 2014Dismissed
Mahipal Singh Vs Union of India
Madhya Pradesh High Court · (2014) 10 MP CK 0036
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 803 of 2,383
High Courts07 Oct 2014
Vijay Tiwari Vs M.P. State Co-Operative Tribunal
Madhya Pradesh High Court · (2014) 53 MPLJ 708
Constitution of India, 1950 — Article 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 3, 64, 64(2), 64(2)(v), 77(14)
High Courts01 Oct 2014
Dayaram Lodhi Vs State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0096
High Courts01 Oct 2014
Citi Bank N.A. London Branch Vs Plethico Pharmaceuticals Limited
Madhya Pradesh High Court · (2015) 1 MPLJ 693
Companies Act, 1956 — Section 243, 433, 433(e), 434, 434(1)(a)
High Courts01 Oct 2014Disposed Off
Mukesh Kumar Gupta Vs M.P. Madhya Kshetra Vidyut Vitran Company Limited
Madhya Pradesh High Court · (2014) 10 MP CK 0027
High Courts01 Oct 2014Disposed Off
Sambhagiye Nagrik Upbhokta Vs Union of India
Madhya Pradesh High Court · (2016) 1 Crimes 477
Food Safety and Standards Act, 2006 — Section 2(h), 2(j), 2(m), 2(p), 23
High Courts01 Oct 2014Dismissed
Manoj Vs State of Madhya Pradesh State of Madhya Pradesh Vs Ramkishan
Madhya Pradesh High Court · (2015) 3 Crimes 103 : (2015) 1 DMC 612
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 374, 378Evidence Act, 1872 — Section 113-B, 114, 65Penal Code, 1860 (IPC) — Section 304-B, 34, 498-A
High Courts01 Oct 2014Dismissed
Ramnath Singh Shiksha Prasar Samiti Vs Pharmacy Council of India
Madhya Pradesh High Court · (2014) 10 MP CK 0015
High Courts01 Oct 2014Allowed
Shikhar Chand Jain Vs M.P. Warehousing and Logistics Corporation
Madhya Pradesh High Court · (2014) 10 MP CK 0014
Constitution of India, 1950 — Article 14, 19, 19(1)(f), 21, 300(A)
High Courts30 Sept 2014
Sayed Tofique Hussain Vs Secretary State of M.P. Veterinary Department
Madhya Pradesh High Court · (2014) 09 MP CK 0158
High Courts30 Sept 2014Disposed Off
M.P. Public Service Commission Vs Ku. Aayushi Rashmi Vs M.P. Public Service Commission
Madhya Pradesh High Court · (2015) 1 MPLJ 661
High Courts30 Sept 2014Allowed
Hariram Sehar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 09 MP CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 161, 178, 178(b), 223Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 34, 498A
High Courts30 Sept 2014Allowed
IIDC Limited Vs Soni Ispat Limited
Madhya Pradesh High Court · (2014) 09 MP CK 0021
High Courts30 Sept 2014
Laxmi Bai Rajput Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 09 MP CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 41Penal Code, 1860 (IPC) — Section 120, 302, 34, 364
High Courts29 Sept 2014
Ramesh Pithwe Vs Principal Secretary State of M.P.
Madhya Pradesh High Court · (2014) 09 MP CK 0157
Constitution of India, 1950 — Article 14
High Courts29 Sept 2014
Ahsok Lalwani Vs Shri Dayal Singh
Madhya Pradesh High Court · (2014) 09 MP CK 0149
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 15
High Courts29 Sept 2014
B.L. Satyarthi Vs State of M.P.
Madhya Pradesh High Court · (2014) 3 JLJ 379 : (2015) 2 MPHT 29 : (2015) 1 MPLJ 153
Constitution of India, 1950 — Article 309Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts29 Sept 2014Partly Allowed
Brijesh Kumar Vs Vandana Srivas
Madhya Pradesh High Court · (2014) 09 MP CK 0028
Hindu Marriage Act, 1955 — Section 13, 28
High Courts29 Sept 2014Partly Allowed
Ramkrishna Bhargava Vs Joyti Bhargava
Madhya Pradesh High Court · (2014) 09 MP CK 0025
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Marriage Act, 1955 — Section 13(1)(A-1)
High Courts29 Sept 2014Allowed
Udayraj Vs Mamta Devi
Madhya Pradesh High Court · (2014) 09 MP CK 0024
Hindu Marriage Act, 1955 — Section 13, 28