High Courts13 Oct 2014
Pyare Lal Babra Vs Income Tax Officer
Madhya Pradesh High Court · (2014) 10 MP CK 0086
Income Tax Act, 1961 — Section 143(3), 147, 148, 260A, 69
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 802 of 2,383
High Courts13 Oct 2014
Yogesh Khare Vs State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0058
Mines and Minerals (Development and Regulation) Act, 1957 — Section 8
High Courts10 Oct 2014
R.S.I. Stone World Pvt. Ltd. Vs State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0074
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 74
High Courts10 Oct 2014
Maniram Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 10 MP CK 0072
Penal Code, 1860 (IPC) — Section 302, 304, 325, 34
High Courts10 Oct 2014
Layak Singh Kushwah Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 10 MP CK 0037
Information Technology Act, 2000 — Section 65, 66Madhya Pradesh Recognised Examinations Act, 1937 — Section 1, 2, 3(d), 4Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts10 Oct 2014
Rambaran Vs The State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0022
Arms Act, 1959 — Section 17, 17(3)
High Courts10 Oct 2014
Shubham Chaurasiya Vs State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 323, 506
High Courts09 Oct 2014
Rakesh Kumar Sawala Vs M.P. State Agricultural Marketing Board and Others
Madhya Pradesh High Court · (2015) 1 MPLJ 381
Constitution of India, 1950 — Article 226
High Courts09 Oct 2014
Gaya Prasad Trivedi and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 Crimes 594 : (2015) 1 DMC 263
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13(b)
High Courts09 Oct 2014
Anurag Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 10 MP CK 0097
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 397, 401Penal Code, 1860 (IPC) — Section 302
High Courts09 Oct 2014
Sandeep Kushwaha Vs State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0081
Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 197, 200, 482Penal Code, 1860 (IPC) — Section 294, 323, 427, 457
High Courts09 Oct 2014
Nirbhay Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0080
Constitution of India, 1950 — Article 227
High Courts09 Oct 2014
Kiran Kumar Vs State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 174, 397, 401Penal Code, 1860 (IPC) — Section 302, 304(B), 304B, 306, 34
High Courts09 Oct 2014
Konsal Kishore Chaturvedi Vs State of M.P.
Madhya Pradesh High Court · (2014) 10 MP CK 0063
National Council for Teacher Education Act, 1993 — Section 14
High Courts09 Oct 2014
Mukesh Kumar Gupta Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 10 MP CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401Penal Code, 1860 (IPC) — Section 376Protection of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts09 Oct 2014
Sitaram Yadav Vs Union of India
Madhya Pradesh High Court · (2014) 10 MP CK 0031
Constitution of India, 1950 — Article 14, 16, 227Sales of Goods Act, 1930 — Section 62
High Courts08 Oct 2014
Jeevanlal Mishra Vs State of M.P.
Madhya Pradesh High Court · (2014) 5 MPHT 123 : (2014) 53 MPLJ 675
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 6Land Acquisition Act, 1894 — Section 11, 4, 5A, 6, 9
High Courts07 Oct 2014
Ravi Verma and Others Vs Union of India and Others
Madhya Pradesh High Court · (2015) LabIC 716
Constitution of India, 1950 — Article 227
High Courts07 Oct 2014
The State of Madhya Pradesh Vs Harendra Jaseja
Madhya Pradesh High Court · (2014) 10 MP CK 0062
Limitation Act, 1963 — Section 5