High Courts20 Feb 2015Allowed
C.E.C. Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2015 MP 63 : (2015) 2 MPHT 232 : (2015) 3 MPLJ 50
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 - Section 19, 7, 7(3)(ii), 7(A), 7(B)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 775 of 2,383
High Courts20 Feb 2015Dismissed
Pawan Kumar Singhal Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0103
Constitution of India, 1950 - Article 226Madhya Pradesh Municipal Corporation Act, 1956 - Section 56(6), 58, 58(5), 58(6)Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 - Section 38
High Courts20 Feb 2015
Vinod Bohare Vs State of M.P.
Madhya Pradesh High Court · (2016) 1 CGLJ 1 : (2015) 3 Crimes 214 : (2015) 2 JLJ 153 : (2015) 2 MPHT 329
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 17Penal Code, 1860 (IPC) - Section 405, 406, 420
High Courts20 Feb 2015Allowed
Usha Dubey Vs State of MP and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0098
High Courts20 Feb 2015Allowed
Sundarlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 3 CCR 254 : (2015) 2 DMC 694
Penal Code, 1860 (IPC) - Section 304-B, 498-A
High Courts20 Feb 2015Allowed
Shobharam Yadav Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 02 MP CK 0096
Penal Code, 1860 (IPC) - Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xi)
High Courts20 Feb 2015Dismissed
Prem Kumar Pachauri Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0095
Constitution of India, 1950 - Article 226Madhya Pradesh Municipal Corporation Act, 1956 - Section 56(6), 58, 58(5), 58(6)Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 - Section 38
High Courts20 Feb 2015Disposed off
Rajkumar Patel Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 2 MPHT 201
High Courts20 Feb 2015Dismissed
State of Madhya Pradesh Vs Mukesh
Madhya Pradesh High Court · (2015) 02 MP CK 0009
Penal Code, 1860 (IPC) - Section 302, 306, 378(3), 498A
High Courts19 Feb 2015Dismissed
Dinesh Chandra Pandey Vs Malti Dubey
Madhya Pradesh High Court · (2015) 02 MP CK 0099
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts19 Feb 2015Allowed
Vaishnav Sahayak Trust Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 2 MPJR 298 : (2015) 2 MPLJ 561
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Constitution of India, 1950 - Article 226, 227Madhya Pradesh Land Revenue Code, 1959 - Section 129, 131, 250, 250(2), 257
High Courts19 Feb 2015
Khalid Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 02 MP CK 0091
Penal Code, 1860 (IPC) - Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xi)
High Courts19 Feb 2015Dismissed
Vinod Kumar Garg and Others Vs Munnalal Singhal
Madhya Pradesh High Court · (2015) 02 MP CK 0050
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts19 Feb 2015Dismissed
Raghuveer Singh Yadav Vs Atar Bai and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0049
Civil Procedure Code, 1908 (CPC) - Section 100Succession Act, 1925 - Section 63
High Courts19 Feb 2015Dismissed
Tarachand and Others Vs Pappu and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0048
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Constitution of India, 1950 - Article 227
High Courts19 Feb 2015Allowed
Shobhite Upadhyay Vs State of MP and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0045
High Courts19 Feb 2015Dismissed
Jamuna Prasad Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0028
Civil Procedure Code, 1908 (CPC) - Section 100Madhya Pradesh Land Revenue Code, 1959 - Section 51
High Courts19 Feb 2015Dismissed
State of Madhya Pradesh Vs Parasram
Madhya Pradesh High Court · (2015) 2 MPJR 311
Penal Code, 1860 (IPC) - Section 294, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts18 Feb 2015Dismissed
Lajwani Anand Vs The State of M.P. and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0164
Madhya Pradesh Excise Act, 1915 - Section 18, 33, 66
High Courts18 Feb 2015Dismissed
Rajendra Kumar Garg Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 02 MP CK 0156
Arbitration Act, 1940 - Section 46Arbitration and Conciliation Act, 1996 - Section 11(5), 11(5) (6), 14, 17, 2(1)(d)Constitution of India, 1950 - Article 254(2)