CourtKutchehry.com

COURT ARCHIVE

Madhya Pradesh High Court judgments

47,648 judgments · page 776 of 2,383

High Courts18 Feb 2015Dismissed

Sonu Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 02 MP CK 0101

Criminal Procedure Code, 1973 (CrPC) - Section 439Evidence Act, 1872 - Section 27Madhya Pradesh Excise Act, 1915 - Section 34, 34(2), 49-A, 59, 59(a)
Read judgment
High Courts18 Feb 2015Allowed

Dhuklal Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 02 MP CK 0041

Penal Code, 1860 (IPC) - Section 354(A), 506, 506-IIProtection of Children from Sexual Offences Act, 2012 - Section 7, 8
Read judgment
High Courts18 Feb 2015Allowed

Siriya Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 2 MPJR 313

Penal Code, 1860 (IPC) - Section 323, 352, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1) (x), 3(1) (xi), 3(1)(x), 3(1)(xi)
Read judgment
High Courts18 Feb 2015

Arun Vs State of M.P.

Madhya Pradesh High Court · (2015) 3 CCR 245 : (2015) 2 DMC 613

Criminal Procedure Code, 1973 (CrPC) - Section 221Evidence Act, 1872 - Section 113-A, 113-BPenal Code, 1860 (IPC) - Section 107, 109, 304-B, 306
Read judgment
High Courts18 Feb 2015

Anita Vs Omvati and Others

Madhya Pradesh High Court · (2015) 02 MP CK 0011

Civil Procedure Code, 1908 (CPC) - Order 33 Rule 33, Order 33 Rule 33, Order 7 Rule 11, 115Court Fees Act, 1870 - Section 35
Read judgment
High Courts13 Feb 2015Disposed off

Amit Purohit Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 3 MPHT 117

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 173Penal Code, 1860 (IPC) - Section 294, 323, 392
Read judgment
High Courts13 Feb 2015Partly Allowed

Habib Khan Vs State of M.P.

Madhya Pradesh High Court · (2015) 02 MP CK 0128

Criminal Procedure Code, 1973 (CrPC) - Section 374Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 294, 302, 304, 307
Read judgment
High Courts13 Feb 2015

Akbar Khan Vs State of M.P.

Madhya Pradesh High Court · (2015) 02 MP CK 0035

Criminal Procedure Code, 1973 (CrPC) - Section 311, 353(1), 397, 401Penal Code, 1860 (IPC) - Section 363, 366, 376
Read judgment