High Courts13 Feb 2015
Commissioner of Income Tax-I, Indore Vs Asian Natural Resources India Ltd.
Madhya Pradesh High Court · (2016) 282 CTR 569 : (2015) 235 TAXMAN 419
Income Tax Act, 1961 - Section 132, 139, 142(1), 143(2), 143(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 777 of 2,383
High Courts12 Feb 2015Allowed
Bank of India and Others Vs Manish Sharma
Madhya Pradesh High Court · (2015) 3 BC 153
Constitution of India, 1950 - Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17
High Courts12 Feb 2015Partly Allowed
Ramesh Koll Vs Rajni and Others
Madhya Pradesh High Court · (2015) 3 MPHT 81 : (2015) 3 MPLJ 360
Motor Vehicles Act, 1988 - Section 173(1)
High Courts12 Feb 2015
Vidhya Manji Vs M.P. State Election Commission and Others
Madhya Pradesh High Court · (2015) 2 JLJ 60 : (2015) 2 MPJR 348 : (2015) 2 MPLJ 367
Constitution of India, 1950 - Article 226
High Courts12 Feb 2015
Shankar Lal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 02 MP CK 0107
Penal Code, 1860 (IPC) - Section 300, 307, 323, 324, 34
High Courts12 Feb 2015Dismissed
Manoj Agarwal Vs Geeta Singhal
Madhya Pradesh High Court · (2015) 02 MP CK 0094
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14(3)Constitution of India, 1950 - Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12, 13, 13(1), 13(2)
High Courts12 Feb 2015Allowed
Omkar and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 02 MP CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 294Penal Code, 1860 (IPC) - Section 376(2)(g)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xi)
High Courts12 Feb 2015Dismissed
State of Madhya Pradesh Vs Sadhu and Others
Madhya Pradesh High Court · (2015) 02 MP CK 0087
Penal Code, 1860 (IPC) - Section 323, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(v)
High Courts12 Feb 2015Partly Allowed
Jagdishchandra Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 2 MPJR 211 : (2015) 2 MPLJ 518
Madhya Pradesh Municipalities Act, 1961 - Section 187(b)
High Courts12 Feb 2015
Manoj Yadav Vs Maya
Madhya Pradesh High Court · (2015) 02 MP CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts12 Feb 2015
Suresh Kumar Soni and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 3 CCR 419
Criminal Procedure Code, 1973 (CrPC) - Section 161, 222Penal Code, 1860 (IPC) - Section 323, 324, 325, 326, 457
High Courts12 Feb 2015Dismissed
State of Madhya Pradesh Vs Ajay Sharma
Madhya Pradesh High Court · (2015) 02 MP CK 0078
Penal Code, 1860 (IPC) - Section 498-A
High Courts12 Feb 2015Dismissed
A.K. Khare Vs Indian Drugs and Pharmaceuticals Ltd. and Others
Madhya Pradesh High Court · (2015) 146 FLR 416 : (2015) 2 LLN 167 : (2015) LLR 655 : (2015) 2 MPHT 172
Industrial Disputes Act, 1947 - Section 33
High Courts12 Feb 2015Partly Allowed
Union Of India Vs Pradeep Kumar Jain
Madhya Pradesh High Court · (2015) 02 MP CK 0052
Arbitration and Conciliation Act, 1996 - Section 30, 31, 31(3), 34, 37
High Courts12 Feb 2015Dismissed
Sunpetpack Jabalpur Pvt. Ltd. Company Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 292
Constitution of India, 1950 - Article 14
High Courts12 Feb 2015Allowed
R.K. Vishwakarma Vs The M.P. State Electricity Board and Others
Madhya Pradesh High Court · (2015) 2 JLJ 12 : (2015) 3 MPLJ 273
High Courts12 Feb 2015Allowed
Raghuveer Prasad Vs State of M.P.
Madhya Pradesh High Court · (2015) 4 CGLJ 21 : (2015) 2 JLJ 318 : (2015) 2 MPHT 351 : (2015) 2 MPJR 242
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 366, 376, 376(1)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts11 Feb 2015Allowed
Mahendra Dixit and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 MPHT 286
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 39, 482Judges (Protection) Act, 1985 - Section 3
High Courts11 Feb 2015Disposed off
Sageer Ali Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2015) 02 MP CK 0089
High Courts11 Feb 2015
Rambharat Vs State of M.P.
Madhya Pradesh High Court · (2015) 02 MP CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 3(2)(v), 376(1), 450