Criminal Procedure Code, 1973 (CrPC) - Section 438Information Technology Act, 2000 - Section 65, 66Madhya Pradesh Recognised Examinations Act, 1937 - Section 1, 2, 3(d), 4

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High Courts26 Feb 2015Disposed off

Kayum Mohd. and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2015) 02 MP CK 0033

Land Acquisition Act, 1894 - Section 4(2)

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High Courts26 Feb 2015

Raja Bhai Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 02 MP CK 0030

Penal Code, 1860 (IPC) - Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xi)

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High Courts26 Feb 2015

State of Madhya Pradesh Vs Kadeer Khan

Madhya Pradesh High Court · (2015) 02 MP CK 0013

Penal Code, 1860 (IPC) - Section 324Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)

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High Courts26 Feb 2015Dismissed

Sanwarmal Sharma Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 02 MP CK 0012

Constitution of India, 1950 - Article 12Right to Information Act, 2005 - Section 12, 20, 20 (j)

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High Courts25 Feb 2015Partly Allowed

Mohanlal and Others Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 02 MP CK 0168

Penal Code, 1860 (IPC) - Section 148, 300, 307, 323, 326

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High Courts25 Feb 2015Dismissed

Gulab Singh Thakur Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 02 MP CK 0162

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27

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High Courts25 Feb 2015Dismissed

Nanka and Others Vs State of M.P.

Madhya Pradesh High Court · (2015) 02 MP CK 0160

Arms Act, 1959 - Section 25, 27Penal Code, 1860 (IPC) - Section 394, 397

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High Courts25 Feb 2015Dismissed

Mahipal Singh and Others Vs Jagannath Singh and Others

Madhya Pradesh High Court · (2015) 02 MP CK 0158

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High Courts25 Feb 2015Disposed off

United India Insurance Co. Ltd. and Others Vs Banwari Lal and Others

Madhya Pradesh High Court · (2015) 02 MP CK 0157

Motor Vehicles Act, 1988 - Section 166, 173(1)

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High Courts25 Feb 2015

Hari Prakash Gupta Vs Union of India

Madhya Pradesh High Court · AIR 2015 MP 57

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High Courts25 Feb 2015

M.P. Veener and Plywood P. Ltd. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (2015) 02 MP CK 0127

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