Criminal Procedure Code, 1973 (CrPC) - Section 437(3), 438, 438(2)Information Technology Act, 2000 - Section 65, 66Madhya Pradesh Recognised Examinations Act, 1937 - Section 1, 2, 3(d), 4

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High Courts04 Mar 2015Dismissed

Atibal Singh Yadav Vs State of MP

Madhya Pradesh High Court · (2015) 03 MP CK 0076

Criminal Procedure Code, 1973 (CrPC) - Section 438Evidence Act, 1872 - Section 27Madhya Pradesh Recognised Examinations Act, 1937 - Section 3, 4

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High Courts04 Mar 2015Dismissed

Madhuri Bhardwaj Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 03 MP CK 0067

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High Courts04 Mar 2015Dismissed

Rajiv Nayan Vs Municipal Council

Madhya Pradesh High Court · (2015) 03 MP CK 0066

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Stamp Act, 1899 - Section 7(4)(c)

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High Courts04 Mar 2015

Suresh Yadav Vs Virendra Kumar Yadav and Others

Madhya Pradesh High Court · (2015) 03 MP CK 0065

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2

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High Courts04 Mar 2015Allowed

M.P. Oil Extraction Limited Vs State Trading Corporation of India and Others

Madhya Pradesh High Court · (2015) 2 JLJ 107 : (2015) 3 MPLJ 197

Arbitration and Conciliation Act, 1996 - Section 44, 45, 8Civil Procedure Code, 1908 (CPC) - Section 9Suits Valuation Act, 1887 - Section 11

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High Courts03 Mar 2015

Union of India Vs Beryl Drugs Ltd.

Madhya Pradesh High Court · (2015) 322 ELT 261

Central Excises and Salt Act, 1944 - Section 35G(2)

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High Courts03 Mar 2015Dismissed

Ku. Vijay Bhatnagar and Others Vs Tarachand Goswami

Madhya Pradesh High Court · (2015) 03 MP CK 0164

Madhya Pradesh Co-operative Societies Act, 1960 - Section 64

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High Courts03 Mar 2015Dismissed

Mahmood Khan Vs Nathuram

Madhya Pradesh High Court · (2015) 03 MP CK 0161

Madhya Pradesh Land Revenue Code, 1959 - Section 250

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High Courts03 Mar 2015Dismissed

Triveni Pandey Vs Ganga Prasad

Madhya Pradesh High Court · (2015) 03 MP CK 0156

Evidence Act, 1872 - Section 138, 33

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High Courts03 Mar 2015Allowed

Govardhan Vs Anusyai Bai

Madhya Pradesh High Court · (2015) 03 MP CK 0155

Specific Relief Act, 1963 - Section 10, 20, 22

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High Courts03 Mar 2015Allowed

National Insurance Co. Ltd. Vs Govind Ram and Others

Madhya Pradesh High Court · (2015) 3 MPHT 260 : (2015) 3 MPLJ 535

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High Courts03 Mar 2015Allowed

G.D. Purohit Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 4 CGLJ 18 : (2015) 2 MPHT 396 : (2015) 3 MPLJ 130

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High Courts03 Mar 2015Disposed off

Nihala Devi Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 2 MPLJ 644

Criminal Procedure Code, 1973 (CrPC) - Section 173(8)

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High Courts03 Mar 2015Disposed off

Riyal Vs Narcotics Central Bureau

Madhya Pradesh High Court · (2015) 03 MP CK 0097

Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 27-A, 29, 67, 8Penal Code, 1860 (IPC) - Section 302

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High Courts03 Mar 2015Partly Allowed

Jagdish Vs Lobhiram

Madhya Pradesh High Court · (2015) 03 MP CK 0096

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 227

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