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Madhya Pradesh High Court judgments

47,648 judgments · page 770 of 2,383

High Courts10 Mar 2015Disposed off

Ram Harsh Vs Biharilal Patel

Madhya Pradesh High Court · (2015) 03 MP CK 0051

Constitution of India, 1950 - Article 227Madhya Pradesh Land Revenue Code, 1959 - Section 110, 110(4), 113, 32
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High Courts10 Mar 2015Dismissed

Radhe Shyam Mourya Vs Dashmat Devi

Madhya Pradesh High Court · (2015) 3 DMC 333

Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125, 125, 126, 126, 126 (1)Hindu Adoptions and Maintenance Act, 1956 - Section 20
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High Courts09 Mar 2015Disposed off

Devi Singh Vs Khan Mohammad

Madhya Pradesh High Court · (2015) 03 MP CK 0152

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 27, Order 43 Rule 1(u)
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High Courts05 Mar 2015Dismissed

Santosh Vs Chunna

Madhya Pradesh High Court · (2015) 3 MPLJ 129

Madhya Pradesh Land Revenue Code, 1959 - Section 100, 165(7)(b)
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High Courts05 Mar 2015Dismissed

Badri Vishal and Others Vs State of M.P.

Madhya Pradesh High Court · (2015) 2 JLJ 194

Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113, 113-A, 113B, 113-B, 114Penal Code, 1860 (IPC) - Section 304, 304B, 304-B, 306, 498-A
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High Courts05 Mar 2015

Mohan Bai Chamar Vs Badan Singh and Others

Madhya Pradesh High Court · (2015) 03 MP CK 0041

Penal Code, 1860 (IPC) - Section 294, 323, 34, 341, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3 (1) (x)
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