High Courts03 Mar 2016Dismissed
Dhanpal Dosi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 2 JabLJ 391 : (2016) 4 MPLJ 32
Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 120B, 420
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 726 of 2,382
High Courts02 Mar 2016Dismissed
Balchand Gupta Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 03 MP CK 0014
Constitution of India, 1950 - Article 20Criminal Procedure Code, 1973 (CrPC) - Section 300, Section 482Essential Commodities Act, 1955 - Section 3, Section 7
High Courts02 Mar 2016Disposed off
Prabhu Lal Tatwal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 03 MP CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 397, Section 401, Section 403, Section 482Prevention of Corruption Act, 1988 - Section 13(1(d), Section 13(2), Section 19, Section 19(1), Section 19(3), Section 19(3)(a), Section 4
High Courts02 Mar 2016Dismissed
Umesh Shukla Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) 2 MPLJ 438
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 9(1)(a), 9(5)(a)
High Courts02 Mar 2016Dismissed
Balchand Gupta - Applicant @HASH State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 2 JabLJ 21
Criminal Procedure Code, 1973 (CrPC) - Section 300Essential Commodities Act, 1955 - Section 3, Section 7Legal Metrology Act, 2009 - Section 48(5), Section 51
High Courts01 Mar 2016Disposed Off
Mariambai (Dead) Thru. Lrs. Sakirkha Vs Chhuttan Alias Chhotekhan (Dead) Thru. Lrs. Jahangir
Madhya Pradesh High Court · (2016) 1 MPWN 365
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10ALimitation Act, 1963 - Section 5
High Courts01 Mar 2016Dismissed
Smt. Munni Devi Vs State of M.P.
Madhya Pradesh High Court · (2016) 3 LLJ 469
High Courts01 Mar 2016Dismissed
R.S.A. Builders & Const. Vs State of M.P. and Ors.
Madhya Pradesh High Court · (2016) AIR(MP) 110 : (2016) 2 MPLJ 49
Constitution of India, 1950 — Article 226Madhya Pradesh Minor Minerals Rules, 1996 — Rule 68(1)
High Courts01 Mar 2016Disposed Off
Rajesh Patel Vs MP PKVV Co. Ltd.
Madhya Pradesh High Court · (2016) 2 MPLJ 473 : (2016) 4 SCT 161
Constitution of India, 1950 — Article 226
High Courts01 Mar 2016Allowed
S. Pathak Vs State of M.P
Madhya Pradesh High Court · (2016) 1 MPWN 256 : (2016) 5 RCRCriminal 911
Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Food Adulteration Act, 1954 - Section 13(2), 16(1)(a)(i), 7(1)
High Courts01 Mar 2016Disposed Off
Sushil Keshwani & Another Vs State of M.P. & Another
Madhya Pradesh High Court · (2016) 1 MPWN 334
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 34, 494, 498A
High Courts01 Mar 2016Allowed
Shiv Singh Mehta and another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 2 CLR 700 : (2016) 149 FLR 223 : (2016) LabLR 934
Criminal Procedure Code, 1973 (CrPC) — Section 482Factories Act, 1948 — Section 9A
High Courts29 Feb 2016Allowed
Manoj Kumar Nagre Vs The Commissioner of M.P. and Others
Madhya Pradesh High Court · (2016) 3 CivilLJ 216 : (2016) 2 MPLJ 389 : (2016) 3 RCRCivil 570 : (2016) 3 RSJ 634 : (2016) 3 SCT 140
Hindu Adoptions and Maintenance Act, 1956 — Section 12
High Courts29 Feb 2016Disposed Off
Rubabuddin Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2016) 1 MPWN 363
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 147, 186, 189, 294, 353, 506
High Courts29 Feb 2016Allowed
Jagruti Vs Rakesh
Madhya Pradesh High Court · (2016) 1 MPWN 249
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts29 Feb 2016Disposed Off
Ashok Kumar Jain Vs Indore Municipal Corporation
Madhya Pradesh High Court · (2016) 1 MPWN 275
Madhya Pradesh Municipal Corporation Act, 1956 - Section 292
High Courts26 Feb 2016Disposed Off
K.K. Gupta Infrastructure Pvt. Ltd. Vs Public Works Department
Madhya Pradesh High Court · (2016) 1 MPWN 325
Constitution of India, 1950 - Article 226
High Courts26 Feb 2016Dismissed
Rajbahadur (dead) through Smt. Shyama Vs Bano Bee
Madhya Pradesh High Court · (2016) 1 MPWN 259
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 227
High Courts26 Feb 2016Dismissed
Kashi Yadav Vs State of M.P
Madhya Pradesh High Court · (2016) 1 MPWN 274
High Courts25 Feb 2016Disposed off
Baleshwar Dayal Jasiwal Vs Bank of India
Madhya Pradesh High Court · (2016) 3 CivilLJ 567
Limitation Act, 1963 - Section 5Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 18