High Courts10 Mar 2016Disposed Off
Lal Sahab Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 1 MPWN 281
Criminal Procedure Code, 1973 (CrPC) - Section 311, 482
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 725 of 2,382
High Courts10 Mar 2016Disposed Off
Dr. Hari Har Basant Gupta Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 1 MPWN 288
High Courts10 Mar 2016Allowed
Mahila Laxmi and Others - Petitioners @HASH Hari Singh and Others
Madhya Pradesh High Court · (2016) 2 JabLJ 378 : (2016) 4 MPLJ 308
Constitution of India, 1950 - Article 226Court Fees Act, 1870 - Section 7(iv)
High Courts10 Mar 2016Disposed Off
Usha Bai Vs Ravishankar Nath
Madhya Pradesh High Court · (2016) 1 MPWN 280
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts10 Mar 2016Disposed Off
Kadu Vs Phoolchand
Madhya Pradesh High Court · (2016) ACD 855 : (2016) 1 MPWN 294 : (2016) 2 NIJ 7
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts10 Mar 2016Disposed Off
Sunil Kumar Rajput Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) 1 MPWN 296
High Courts09 Mar 2016Disposed Off
Kamal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 1 MPWN 278
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228
High Courts09 Mar 2016Disposed Off
Jamuna Prasad Vs Asha
Madhya Pradesh High Court · (2016) 1 MPWN 308
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts09 Mar 2016Allowed
Narendra Kumar Sharma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2016) 03 MP CK 0027
Industrial Disputes Act, 1947 - Section 2-AMadhya Pradesh Industrial Relations Act, 1960 - Section 62
High Courts09 Mar 2016Disposed Off
Ganesh Yadav and another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 1 MPWN 299
Penal Code, 1860 (IPC) - Section 307
High Courts08 Mar 2016Disposed Off
Rajkumar Vs Rajrani
Madhya Pradesh High Court · (2016) 1 MPWN 306
Civil Procedure Code, 1908 (CPC) - Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1)(b), 12(1)(f)
High Courts08 Mar 2016Disposed Off
Keshrimal Jain Thru. LRs. Vijay Kumar Jain Vs Indore Municipal Corporation
Madhya Pradesh High Court · (2016) 1 MPWN 311
Madhya Pradesh Municipal Corporation Act, 1956 - Section 292
High Courts08 Mar 2016Disposed Off
State of M.P. & Others Vs Bahadur Khan
Madhya Pradesh High Court · (2016) 1 MPWN 360
High Courts08 Mar 2016Disposed Off
Ranjeet Singh Senger Vs Poonam Senger
Madhya Pradesh High Court · (2016) 1 MPWN 276
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts08 Mar 2016Dismissed
Borewell Association, Rewa Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) 2 MPLJ 416
Madhya Pradesh Peya Jal Parirakshan Adhiniyam, 1986 — Section 3
High Courts08 Mar 2016Dismissed
Jayshree Vs Devendra
Madhya Pradesh High Court · (2016) 2 JabLJ 26 : (2016) 2 MPLJ 642
High Courts04 Mar 2016Dismissed
Vinod Kumar Choubey Vs Regional Manager, M.P. State Ware Housing Corporation, Sagar and Others
Madhya Pradesh High Court · (2016) 2 MPLJ 441
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, 151Constitution of India, 1950 — Article 227
High Courts04 Mar 2016Disposed Off
Jaya Jain Vs Ashwin Jain
Madhya Pradesh High Court · (2016) 1 MPWN 286
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts03 Mar 2016Disposed Off
Paramjeet Kaur Bhambhah Vs Jasveer Kaur Wadhwa
Madhya Pradesh High Court · (2016) 2 MPLJ 211 : (2016) 2 RCRRent 54
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23-A(b), 23-E
High Courts03 Mar 2016Disposed Off
Karan Singh Vs Mitthu Singh
Madhya Pradesh High Court · (2016) 1 MPWN 332
Motor Vehicles Act, 1988 - Section 166, 168, 173