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Madhya Pradesh High Court judgments

47,638 judgments · page 724 of 2,382

High Courts18 Mar 2016Disposed Off

Kishanlal Vs State of M.P. and another

Madhya Pradesh High Court · (2016) 1 MPWN 329 : (2016) 5 RCRCriminal 783

Juvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12Penal Code, 1860 (IPC) - Section 342, 376
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High Courts17 Mar 2016Dismissed

Rajendra Bharti Vs Narottam Mishra and Others

Madhya Pradesh High Court · (2016) 03 MP CK 0053

Criminal Procedure Code, 1973 (CrPC) - Section 340, Section 340(1), Section 341, Section 341 (2), Section 397(1), Section 482Penal Code, 1860 (IPC) - Section 188, Section 191, Section 192, Section 193, Section 195, Section 420, Section 467, S
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High Courts14 Mar 2016Dismissed

Arvind Bhaurao Thakre Vs Smt. Varsha Arvind Thakre

Madhya Pradesh High Court · (2016) 3 CivCC 495 : (2016) 3 CriCC 375 : (2016) CriLJ 2269 : (2016) 3 DMC 643 : (2016) 3 HLR 137 : (2016) 1 MPWN 358 : (2016) 3 RCRCriminal 535

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
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High Courts11 Mar 2016Allowed

C.M.D. (EZ) MPPKVVCL and another Vs Sharad Oshwal

Madhya Pradesh High Court · (2016) 165 AIC 727 : (2016) 3 CivilLJ 591 : (2016) 2 JabLJ 118 : (2016) 2 MPLJ 384

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Micro, Small and Medium Enterprises Development Act, 2006 — Section 17, 18(1)
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High Courts10 Mar 2016Disposed Off

Ashok Vs Deewan

Madhya Pradesh High Court · (2016) 1 MPWN 303

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 201, 304B, 498A
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