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Madhya Pradesh High Court judgments

47,638 judgments · page 728 of 2,382

High Courts17 Feb 2016Allowed

Birani Steel Industries and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2016) 02 MP CK 0053

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7, Section 151General Clauses Act, 1897 - Section 6Land Acquisition Act, 1894 - Section 11, Section 17, Section 18, Section 31, Section 31(1), Section 31(2), Section 4, Section 5-A, Sec
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High Courts16 Feb 2016Dismissed

Kamlesh Vs State of M.P

Madhya Pradesh High Court · (2016) 1 MPWN 211

Criminal Procedure Code, 1973 (CrPC) - Section 156, 176, 482Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 498A
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High Courts16 Feb 2016Disposed Off

Yash Kumar Goyal Vs State of M.P. and others

Madhya Pradesh High Court · (2016) 1 MPWN 247

Constitution of India, 1950 - Article 226, 227Madhya Pradesh Municipal Corporation Act, 1956 - Section 146, 173Madhya Pradesh Municipality (Determination of Annual Letting Value of Building/Land) Rules, 1997 - Rule 5
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High Courts12 Feb 2016Dismissed

S.C. Arya Vs Kailash Singh Timecha

Madhya Pradesh High Court · (2016) 02 MP CK 0042

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 41 Rule 1, Order 41 Rule 33, Order 47 Rule 1, Order 47 Rule 47, Order 7 Rule 7, Section 113, Section 114
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High Courts10 Feb 2016Dismissed

Naresh Sharma Vs Jyoti Sharma

Madhya Pradesh High Court · (2016) 4 AICLR 547 : (2016) 4 CriCC 116 : (2016) CriLJ 3113 : (2016) 4 Crimes 12 : (2016) 3 HLR 542 : (2016) 2 JabLJ 259 : (2016) 4 JCC 2392 : (2016) 3 MPLJ 408 : (2016) 4 RCRCriminal 304

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