High Courts16 Dec 2016Disposed Off
Phool Singh Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 MPWN 130
Penal Code, 1860 (IPC) - Section 107, Section 306, Section 354
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 703 of 2,382
High Courts16 Dec 2016Disposed Off
M/s. Goyal Developers Vs Income Tax Settlement Commission
Madhya Pradesh High Court · (2017) 292 CurTR 425 : (2017) 1 MPLJ 678
Income Tax Act, 1961 - Section 147, Section 148, Section 245D
High Courts14 Dec 2016Allowed
The Regional Provident Fund Commissioner-II Vs Sanatan Dharma Mandal Siksha Samiti
Madhya Pradesh High Court · (2017) LabLR 531 : (2017) 1 LLJ 321
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7A
High Courts14 Dec 2016Dismissed
M/s. Apna Sweets Vs E.S.I Corporation
Madhya Pradesh High Court · (2017) 1 LLJ 476
Constitution of India, 1950 - Article 226Employees State Insurance Act, 1948 - Section 75(2-B)
High Courts14 Dec 2016Allowed
Mangal Prasad Vs Shera Khan
Madhya Pradesh High Court · (2017) 2 TAC 279
Motor Vehicles Act, 1988 - Section 147, Section 166, Section 173
High Courts13 Dec 2016Disposed Off
Awdhesh Singh Vs Sanjay Moghe
Madhya Pradesh High Court · (2017) 1 NIJ 563
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts13 Dec 2016Disposed Off
Prince Sahu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 1 DMC 649
Penal Code, 1860 (IPC) - Section 306, Section 34
High Courts13 Dec 2016Dismissed
Executive Engineer Vs Rajeshwari Prashad Dixit
Madhya Pradesh High Court · (2017) 1 LLJ 754
Constitution of India, 1950 - Article 226Madhya Pradesh Industrial Relations Act, 1960 - Section 108, Section 31, Section 61
High Courts13 Dec 2016Disposed Off
Ankur Chourasia Vs M.P. Poorv Kshetra Vidyut Vitaran Co. Ltd.
Madhya Pradesh High Court · (2017) 1 MPWN 58
High Courts13 Dec 2016Disposed Off
Meera Dwivedi Vs Superintendent of Police
Madhya Pradesh High Court · (2016) 12 MP CK 0002
High Courts13 Dec 2016Dismissed
Yash Attri Vs Tusharika Attri
Madhya Pradesh High Court · (2017) 1 DMC 83
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 9
High Courts09 Dec 2016Dismissed
Sukarn Singh Tomar Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 MPWN 124
Criminal Procedure Code, 1973 (CrPC) - Section 193, Section 397, Section 401Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302
High Courts09 Dec 2016Dismissed
M.P. Bijali Meter Readers Karmchari Sangh Vs The State Adivosry Contract Labour Board
Madhya Pradesh High Court · (2017) 153 FLR 85 : (2017) 1 LLJ 333
Constitution of India, 1950 - Article 226, Article 227
High Courts09 Dec 2016Allowed
M/s. Govind Saraf Kisan Seva Kendra Vs Indian Oil Corporation Ltd.
Madhya Pradesh High Court · (2017) AIR(MP) 25 : (2017) 1 MPLJ 713
Constitution of India, 1950 - Article 226Essential Commodities Act, 1955 - Section 3
High Courts09 Dec 2016Dismissed
Shivram Sahu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2017) CriLJ 941
Penal Code, 1860 (IPC) - Section 302
High Courts08 Dec 2016Disposed Off
Shivraj Singh Chauhan Vs Rajendra Kumar Gupta
Madhya Pradesh High Court · (2017) 1 MPWN 192
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts08 Dec 2016Dismissed
Babita Kushwaha Vs Commissioner, KVS
Madhya Pradesh High Court · (2017) 1 JabLJ 276 : (2017) 2 MPLJ 473
Constitution of India, 1950 - Article 227
High Courts08 Dec 2016Dismissed
Smt. Guddi Vs The Prescribed Authority Cum Sub Divisional officer
Madhya Pradesh High Court · (2017) 1 MPLJ 650
High Courts08 Dec 2016Disposed Off
Esrar Ahmed Vs Rukmani Bai
Madhya Pradesh High Court · (2017) 1 MPWN 71
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 24, Order 41 Rule 25Madhya Pradesh Gandi Basti Kshetra (sudhar Tatha Nirmulan) Adhiniyam, 1976 - Section 20, Section 21
High Courts08 Dec 2016Dismissed
Matukdhari Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 1 MPWN 96
General Clauses Act, 1897 - Section 9Land Acquisition Act, 1894 - Section 11A, Section 4, Section 6