High Courts03 Jan 2017Dismissed
IFFCO Tokio General Insurance Co. Ltd Vs Narbadiya @ Shivrati Sahu
Madhya Pradesh High Court · (2017) 1 MPWN 278
Motor Vehicles Act, 1988 — Section 166, 173(1)Code Of Civil Procedure, 1908 — Order 18, Rule 4
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 701 of 2,382
High Courts03 Jan 2017Allowed
Mintu Dubey. Vs Union of India through SP, CBI Jabalpur.
Madhya Pradesh High Court · (2017) CriLJ 1185
Prevention of Corruption Act, 1988 - Section 13
High Courts03 Jan 2017Dismissed
Vinod Kumar Sen Vs Smt Shanti Devi
Madhya Pradesh High Court · (2017) 1 MPWN 207
Code Of Criminal Procedure, 1973 (Crpc) — Section 161, 372, 378(3)Dowry Prohibition Act, 1961 — Section 3(1), 4(A)Indian Penal Code, 1860 (Ipc) — Section 304(B), 498(A)
High Courts03 Jan 2017Allowed
Purshottam Rajak Vs Dayaram Rajak
Madhya Pradesh High Court · (2017) 2 TAC 87
Motor Vehicles Act, 1988 - Section 147, Section 166, Section 168, Section 173
High Courts02 Jan 2017
Sukhram, son of Ghasiram Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 01 MP CK 0287
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 6Rule 17
High Courts02 Jan 2017
Rajendra Singh Yadav & Ors Vs State of M.P. & Anr
Madhya Pradesh High Court · (2017) 01 MP CK 0285
Code of Criminal Procedure, 1973, Section 357(3), Section 421, Section 357 - Order to pay compensation - Warrant for levy of Fine - Order to pay compensation
High Courts02 Jan 2017
Ashish Jain @ Vikku Vs State of M.P.
Madhya Pradesh High Court · (2017) 01 MP CK 0284
Code of Criminal Procedure, 1973, Section 126, Section 126, Section 397, Section 397, Section 401, Section 401
High Courts02 Jan 2017
Rameshchandra Vs Decd. Mohammd Umrao thr. LRs.
Madhya Pradesh High Court · (2017) 01 MP CK 0279
Code of Criminal Procedure, 1973, Section 161, Section 174 - Examination of witnesses by police - Police to enquire and report on suicide, etcIndian Penal Code, 1860,
High Courts02 Jan 2017Allowed
Rambharose Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 01 MP CK 0278
Indian Penal Code, 1860, Section 34, Section 324, Section 323, Section 326, Section 325, Section 506,
High Courts02 Jan 2017Disposed Of
Mahesh Kumar Prajapati Vs Zonal Manager.
Madhya Pradesh High Court · (2017) 01 MP CK 0275
Code of Criminal Procedure, 1973, Section 126, Section 397, Section 401, Section 125, Section 125(4) - Procedure - Calling for re
High Courts02 Jan 2017Allowed
Anwar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 01 MP CK 0266
Indian Penal Code, 1860, Section 34, Section 147, Section 324, Section 307, Section 323, Section 148,
High Courts02 Jan 2017Disposed Of
Kashiram (Deceased) through LRs Durgashankar and another Vs State of M.P. and others
Madhya Pradesh High Court · (2017) 01 MP CK 0249
Code of Criminal Procedure, 1973, Section 397, Section 401, Section 161, Section 164, Section 227 - Calling for records to exerci
High Courts02 Jan 2017Disposed Of
SUBHASH BOHAT Vs STATE OF M P, & ANR.
Madhya Pradesh High Court · (2017) 01 MP CK 0164
Code of Criminal Procedure, 1973, Section 126, Section 126, Section 397, Section 397, Section 401, Section 401
High Courts02 Jan 2017Disposed Of
State of M.P. Vs Sanjay Kumar Joshi
Madhya Pradesh High Court · (2017) 01 MP CK 0122
Constitution of India, Article 227 - Power of superintendence over all courts by the High Court
High Courts02 Jan 2017
Smt. Anita Minj Vs Manoj Kumar Maurya
Madhya Pradesh High Court · (2017) 01 MP CK 0108
Code of Criminal Procedure, 1973, Section 357(3), Section 431, Section 421, Section 357 - Order to pay compensation - Money ordered to be paid recover
High Courts02 Jan 2017Disposed Off
Geeta Omre Vs Chandrakanta Rai
Madhya Pradesh High Court · (2017) AIRCC 1063 : (2017) 1 MPWN 230
Constitution Of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(iv)(c)
High Courts02 Jan 2017Dismissed
Harish Chandra Parmar Vs School Education Department
Madhya Pradesh High Court · (2017) 1 MPWN 152
Constitution Of India, 1950 — Article 16
High Courts02 Jan 2017Dismissed
Satyaprakash Aasure Vs Smt. Kalpana Asure
Madhya Pradesh High Court · (2017) CriLJ 1610 : (2017) 2 DMC 437
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)
High Courts02 Jan 2017Disposed Off
Smt. Poorva Goyal Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 1 MPWN 214
Code Of Criminal Procedure, 1973 (CrPC) — Section 161, 164, 227, 397, 401Indian Penal Code, 1860 (IPC) — Section 34, 107, 109, 294, 323, 354, 376(D), 376