High Courts02 Jan 2017Disposed Off
Kamal Singh Vs Savitri Bai
Madhya Pradesh High Court · (2017) CriLJ 1508
Civil Procedure Code, 1908 (CPC) - Section 11Criminal Procedure Code, 1973 (CrPC) - Section 125
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Madhya Pradesh High Court judgments
47,638 judgments · page 702 of 2,382
High Courts22 Dec 2016Disposed Off
Satyanarayan Vs Rameshwar
Madhya Pradesh High Court · (2017) 1 NIJ 441
Penal Code, 1860 (IPC) - Section 420, Section 467, Section 468
High Courts22 Dec 2016Dismissed
Haribhan Singh Vs Guddibai
Madhya Pradesh High Court · (2017) 1 MPWN 172
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 11, Order 22 Rule 4, Order 22 Rule 9, Section 100Limitation Act, 1963 - Section 5
High Courts21 Dec 2016Disposed Off
Durvijay Singh Chauhan Vs Central Bank of India
Madhya Pradesh High Court · (2017) 1 MPWN 89
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14, Section 17
High Courts21 Dec 2016Dismissed
Smt. Munni Devi Vs Shambhu Singh Tomar
Madhya Pradesh High Court · (2017) 1 JabLJ 197 : (2017) 2 MPLJ 366
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2Constitution of India, 1950 - Article 226
High Courts21 Dec 2016Allowed
Munna Khan Vs Mustak Ahmad
Madhya Pradesh High Court · (2017) 1 MPWN 159
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 145, Section 482
High Courts20 Dec 2016Dismissed
Mukesh Singh Vs Dirstrict Manager
Madhya Pradesh High Court · (2017) 1 LLJ 664
Constitution of India, 1950 - Article 226Food Corporation of India Staff Regulations, 1971 - Regulation 21(2)
High Courts20 Dec 2016Dismissed
Pradeep Joshi Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 MPLJ 607 : (2017) 1 MPWN 237
High Courts20 Dec 2016Partly Allowed
Smt. Ramdevi Vs Mahesh Singh
Madhya Pradesh High Court · (2017) 1 ACC 806 : (2017) 1 TAC 345
Motor Vehicles Act, 1988 - Section 140, Section 173
High Courts20 Dec 2016Disposed Off
In Reference (Suo Motu) Vs State of M.P.
Madhya Pradesh High Court · (2017) 2 RCRCriminal 737
Constitution of India, 1950 - Article 226, Article 227
High Courts20 Dec 2016Dismissed
Shweta Bhadauria Vs State of M.P.
Madhya Pradesh High Court · (2017) CriLJ 2403
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154
High Courts20 Dec 2016Disposed Off
Shankar Parwani Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 MPWN 113
Criminal Procedure Code, 1973 (CrPC) - Section 319
High Courts19 Dec 2016Dismissed
Savitri Devi Tiwari Vs Abdul Jabbar
Madhya Pradesh High Court · (2017) 2 TAC 226
Motor Vehicles Act, 1988 - Section 166, Section 2(30), Section 50(2)
High Courts19 Dec 2016Dismissed
Smt. Jaitun Bee Vs Mohd. Aamin
Madhya Pradesh High Court · (2017) 1 MPWN 141
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7
High Courts19 Dec 2016Disposed Off
Grasim Industries Ltd., Staple Fibre Division, Ujjain Vs State of Madhya Pradesh, Bhopal
Madhya Pradesh High Court · (2017) 1 MPWN 93
Industrial Disputes Act, 1947 - Section 10
High Courts19 Dec 2016Dismissed
Suresh Jain Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 1 MPWN 136
Constitution of India, 1950 - Article 226Madhya Pradesh Municipal Corporation Act, 1956 - Section 294, Section 297
High Courts19 Dec 2016Allowed
Inderjeet Singh Vs C.B.I.
Madhya Pradesh High Court · (2016) 12 MP CK 0003
High Courts16 Dec 2016Dismissed
Neo Corp International Ltd. Vs Principal Commissioner of Income Tax (Central)
Madhya Pradesh High Court · (2017) 292 CurTR 91 : (2017) 1 MPLJ 666
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 153A, Section 276B, Section 276C
High Courts16 Dec 2016Disposed off
Radhika Tripathi Vs Union of India
Madhya Pradesh High Court · (2017) AIR(MP) 21
Constitution of India, 1950 - Article 226
High Courts16 Dec 2016Dismissed
Smart Chip(P) Ltd. Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 MPLJ 644
Constitution of India, 1950 - Article 226