High Courts27 Jul 2018Disposed Off
Lokesh Waskale Vs State Of M.P. & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0265
Indian Penal Code, 1860 — Section 34, 324, 326, 341, 506
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 575 of 2,382
High Courts27 Jul 2018Partly Allowed
Nitin Upadhyay Vs State Of M.P. & Ors
Madhya Pradesh High Court · (2018) 07 MP CK 0264
Constitution of India, 1950 — Section 226, 227Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Madhya Pradesh Manyta Prapt Pariksha Adhiniyam, 1937 — Section 3dh(1)(9)4
High Courts27 Jul 2018Dismissed
Shailendra Kumar Yadav Vs Nitesh Yadav And Others
Madhya Pradesh High Court · (2018) 07 MP CK 0263
Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 304B
High Courts27 Jul 2018
Prathvi Alias Prati Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0262
Indian Penal Code, 1860 — Section 342, 379, 450, 454Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii)Code Of Criminal Procedure, 1973 — Section 313
High Courts27 Jul 2018
Sanju & Anr Vs State Of Madhya Pradesh Through Police Station Bhourasa, District-Dewas
Madhya Pradesh High Court · (2018) 07 MP CK 0261
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 394Evidence Act, 1872 — Section 27, 114
High Courts27 Jul 2018Disposed Off
Dr. Manoj Bansal Vs Medical Council Of India & Anr
Madhya Pradesh High Court · (2018) 07 MP CK 0260
Madhya Pradesh Ayurvigyan Parishad Adhiniyam, 1987 — Section 3(1), 4(1)(c), 5(1), 15, 16, 17, 18, 29, 29(1), 29(2)
High Courts27 Jul 2018Dismissed
Vinay Tiwari Vs State Of M.P
Madhya Pradesh High Court · (2018) 07 MP CK 0259
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 2(33), 12, 12(1), 15(1), 18(3), 101, 102Code Of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 34, 147, 307, 347, 354(2), 363, 366, 368, 376(2)(n)
High Courts26 Jul 2018Dismissed
Ajeet Singh Bhadoria Vs State Of M.P. & Anr
Madhya Pradesh High Court · (2018) 07 MP CK 0257
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 294, 323, 327, 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, — Section 3(1)(x)
High Courts26 Jul 2018Dismissed
Atul Choure Vs Aparna Choure & Another
Madhya Pradesh High Court · (2018) 07 MP CK 0256
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 409, 498AHindu Marriage Act, 1955 — Section 9
High Courts26 Jul 2018Dismissed
Ram Katahur Singh & Ors Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0255
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 301, 302, 304BEvidence Act, 1872 — Section 113B
High Courts26 Jul 2018Allowed
Dr. Lohiya Manch Siksha Samiti Gangeo, Rewa And Others Vs State Of M.P. And Others
Madhya Pradesh High Court · (2018) 07 MP CK 0254
High Courts26 Jul 2018Dismissed
Commissioner, M.P. Housing Board Bhopal & Another Vs Hakim Singh Rajak
Madhya Pradesh High Court · (2018) 07 MP CK 0253
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25(N), 29(N)Factories Act,1948 — Section 2(1), 2(k)
High Courts26 Jul 2018Dismissed
M.P. Housing And Infrastructure Development Board Vs Pramod Sharma
Madhya Pradesh High Court · (2018) 07 MP CK 0252
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25(N), 29(N)Factories Act,1948 — Section 2(1), 2(k)
High Courts26 Jul 2018Allowed
Bitto Bee Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0251
Code Of Criminal Procedure, 1973 — Section 302, 313, 374(2)Indian Penal Code, 1860 — Section 324, 498A
High Courts26 Jul 2018Dismissed
M.P. Housing Nirman Evam Adhosanrachna Vikas Mandal & Another Vs Baljeet Singh
Madhya Pradesh High Court · (2018) 07 MP CK 0250
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25(N), 29(N)Factories Act,1948 — Section 2(1), 2(k)
High Courts26 Jul 2018Partly Allowed
Avalanche Multi Trading Pvt. Ltd Vs M.P.F.C. & Anr
Madhya Pradesh High Court · (2018) 07 MP CK 0249
Constitution of India, 1950 — Article 226State Financial Corporation Act, 1951 — Section 3, 29Madhya PradeshVAT Act, 2002 — Section 33
High Courts26 Jul 2018Allowed
Dr.(Smt.) Anita Sahu Vs Dhannalal And Others
Madhya Pradesh High Court · (2018) 07 MP CK 0248
Code Of Criminal Procedure, 1973 — Section 197, 200, 482Indian Penal Code, 1860 — Section 304AScheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts26 Jul 2018Dismissed
Executive Engineer M.P. Housing Board & Another Vs Rameshwar Pal
Madhya Pradesh High Court · (2018) 07 MP CK 0247
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25(N), 29(N)Factories Act, 1948 — Section 2(1), 2(k)
High Courts26 Jul 2018Dismissed
Amit Roshan Suryavanshi Vs State Of M.P. And Others
Madhya Pradesh High Court · (2018) 07 MP CK 0246
Constitution of India, 1950 — Article 226
High Courts26 Jul 2018Allowed
Kallu Alias Narendra Vs State Of Mp
Madhya Pradesh High Court · (2018) 07 MP CK 0245
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 34, 376, 383, 384, 506II