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Madhya Pradesh High Court judgments

47,636 judgments · page 576 of 2,382

High Courts25 Jul 2018Disposed Off

Sumersingh And Gopal Vs State Of Mp

Madhya Pradesh High Court · (2018) 07 MP CK 0236

Madhya Pradesh Govansh Vadh Pratishedh Adhiniyam, 2004 — Section 4, 5, 6, 6A, 6B, 9, 10Prevention of Cruelty to Animals Act, 1960 — Section 11(d)Motor Vehicles Act, 1988 — Section 3, 81, 177, 181
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High Courts25 Jul 2018Dismissed

Hemant Khangar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 07 MP CK 0234

Indian Penal Code, 1860 — Section 363, 366, 375, 376Code Of Criminal Procedure, 1973 — Section 482Juvenile Justice (Care and Protection of Child) Rules, 2007 — Rule 12(3)
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High Courts25 Jul 2018Dismissed

Hemant Singh Rana Vs State Of M.P. And Others

Madhya Pradesh High Court · (2018) 07 MP CK 0231

Madhya Pradesh Uchcha Nyayalaya (Khandpeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Indian Penal Code, 1860 — Section 34, 147, 323, 324, 327, 341, 451, 504, 506B
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High Courts25 Jul 2018Dismissed

Narendra Verma Vs State Of Mp And Another

Madhya Pradesh High Court · (2018) 07 MP CK 0229

Code Of Criminal Procedure, 1973 — Section 161, 319, 378(3), 482Indian Penal Code, 1860 — Section 302, 307Arms Act, 1959 — Section 25, 27
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High Courts25 Jul 2018Dismissed

Nai Dunia And Others Vs State Of M.P. And Others

Madhya Pradesh High Court · (2018) 07 MP CK 0226

Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17(1), 17(2)Industrial Disputes Act, 1947 — Section 10, 10(4)
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