High Courts25 Jul 2018Dismissed
Bhawna Singh Vs Madhya Pradesh Public Service Commission & Anr
Madhya Pradesh High Court · (2018) 07 MP CK 0224
Code Of Civil Procedure, 1908 — Order 26 Rule 10AEvidence Act, 1872 — Section 45
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 577 of 2,382
High Courts24 Jul 2018Disposed Off
Syed Irshad Ali Vs Water Resource Department
Madhya Pradesh High Court · (2018) 07 MP CK 0223
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Madhya Pradesh Manyata Prapt Pariksha Adhiniyam, 1937 — Section 2, 3(d), 4Information Technology Act, 2000 — Section 65, 66
High Courts24 Jul 2018Dismissed
State Of M.P. And Others Vs Tikaram Through Lr
Madhya Pradesh High Court · (2018) 07 MP CK 0222
Indian Penal Code, 1860 — Section 149, 302
High Courts24 Jul 2018Allowed
Javed A. Farooqui Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0221
Indian Penal Code, 1860 — Section 34, 109, 420, 420B, 467, 468Code Of Criminal Procedure, 1973 — Section 482
High Courts24 Jul 2018Dismissed
Pratap Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0220
Indian Penal Code, 1860 — Section 34, 302
High Courts24 Jul 2018Dismissed
Gopi @ Govind Vs State Of M.P.
Madhya Pradesh High Court · (2018) 07 MP CK 0219
Indian Penal Code, 1860 — Section 302, 394, 459
High Courts24 Jul 2018Disposed Off
Ganesh Lal Kumbhkar Vs State Of M.P. & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0218
High Courts24 Jul 2018Disposed Off
Ravindra Kumar Mani Vs Ramratan Kushwaha
Madhya Pradesh High Court · (2018) 07 MP CK 0217
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instrument Act, 1881 — Section 138, 139, 141
High Courts24 Jul 2018Disposed Off
Jagdish Chandra Vs. School Education Department
Madhya Pradesh High Court · (2018) 07 MP CK 0216
High Courts24 Jul 2018
Sitaram Chouhan Vs School Education Department
Madhya Pradesh High Court · (2018) 07 MP CK 0214
High Courts24 Jul 2018
Rohit @ Kakku Dixit Vs State
Madhya Pradesh High Court · (2018) 07 MP CK 0213
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471
High Courts24 Jul 2018
Reliance Communications Ltd And Another Vs Union Of India And Others
Madhya Pradesh High Court · (2018) 07 MP CK 0212
Indian Telegraph Act, 1885 — Section 20A
High Courts24 Jul 2018Dismissed
Mahendra Singh Vs Special Establishment Of Polic
Madhya Pradesh High Court · (2018) 07 MP CK 0211
Code Of Criminal Procedure, 1973 — Section 311Prevention of Corruption Act, 1988 — Section 7, 10, 11, 13, 15, 19
High Courts24 Jul 2018
Ganesh Lal Panchal Vs School Education Department
Madhya Pradesh High Court · (2018) 07 MP CK 0210
High Courts24 Jul 2018Dismissed
Anil Kumar Singh Kushwah Vs State Of Madhya Pradesh & Ors
Madhya Pradesh High Court · (2018) 07 MP CK 0209
Madhya Pradesh Uchcha Nyayalaya (Khandpeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts24 Jul 2018Allowed
Narendra Kumar Sahu Vs State Of M.P. & Ors
Madhya Pradesh High Court · (2018) 07 MP CK 0208
High Courts24 Jul 2018Partly Allowed
Gopal Sodani Vs Municipal Council, Manasa
Madhya Pradesh High Court · (2018) 07 MP CK 0207
Madhya PradeshMunicipalities Act, 1961 — Section 323
High Courts24 Jul 2018Dismissed
Komal & Two Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0206
Code Of Criminal Procedure, 1973 — Section 374(2)Evidence Act, 1872 — Section 32
High Courts24 Jul 2018Dismissed
Hanuman And Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0205
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts23 Jul 2018Allowed
Rajesh @ Raju Sharma Vs Divisional Commissioner & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0204
Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 5(b)