High Courts24 Jan 2020Allowed
Panna Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0083
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 477 of 2,382
High Courts24 Jan 2020Allowed
Hemant @ Hanumant Rawat Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0078
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29
High Courts24 Jan 2020Allowed
Anil Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0076
Code Of Criminal Procedure, 1973 — Section 437(3) , 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts24 Jan 2020Dismissed
R.L. Sharma And Ors Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2020) 01 MP CK 0075
Constitution Of India, 1950 — Article 226
High Courts23 Jan 2020Disposed Of
Munni Begam And Anr. Vs Arvind Nibja And Anr.
Madhya Pradesh High Court · (2020) 01 MP CK 0097
Employee's Compensation Act, 1923 — Section 4, 10, 22Constitution Of India, 1950 — Article 227
High Courts23 Jan 2020Partly Allowed
Prashant Mukadam Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 01 MP CK 0090
High Courts23 Jan 2020Disposed Of
Govind Singh And Another Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 01 MP CK 0089
High Courts23 Jan 2020Dismissed
Abinash Dixit Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0082
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173(8), 482Foreigners Act, 1946 — Section 7, 14Indian Penal Code, 1860 — Section 107, 188
High Courts23 Jan 2020Allowed
Santosh Raguvanshi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0081
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts23 Jan 2020Allowed
Bhola @ Kalyan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0080
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11,13
High Courts23 Jan 2020Allowed
Lallu @ Prem Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0079
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 439
High Courts23 Jan 2020Allowed
Abhay Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 307, 320, 323, 325, 341, 506
High Courts22 Jan 2020Allowed
Rajendra Kumar Agrawal Vs Anil Kumar And Anr
Madhya Pradesh High Court · (2020) 01 MP CK 0122
Indian Trusts Act, 1882 — Section 91Transfer Of Property Act, 1882 — Section 111Indian Stamp Act, 1899 — Section 2(10)
High Courts22 Jan 2020Disposed Of
Bhura Gurjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11,13
High Courts22 Jan 2020Disposed Of
Indra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0087
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts22 Jan 2020Allowed
Salman Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0086
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420
High Courts22 Jan 2020Allowed
Rajeen Koli And Anr. Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0085
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420
High Courts22 Jan 2020Allowed
Vivek Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0084
High Courts21 Jan 2020Partly Allowed
Dr.Arif Ahmad Ansari Vs State Of M.P & One Another
Madhya Pradesh High Court · (2020) 01 MP CK 0121
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 308, 323, 324, 325, 326, 336, 337, 338, 384
High Courts21 Jan 2020Partly Allowed
Dr. Arif Ahmad Ansari Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2020) 01 MP CK 0102
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 308, 323, 324, 325, 326, 336, 337, 338, 384