High Courts31 Jan 2020Dismissed
Gangaram Rawat Vs State Of Madhya Pradesh And others
Madhya Pradesh High Court · (2020) 01 MP CK 0113
Madhya Pradesh Cooperative Societies Act, 1960 — Section 55, 55(2)Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 476 of 2,382
High Courts31 Jan 2020Allowed
Surender Kaur Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0111
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 306, 498A
High Courts31 Jan 2020Disposed Of
Hariom Rajpoot Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0107
Code Of Criminal Procedure, 1973 — Section 41, 41(1), 41(1)(a), 41(1)(b), 41(1)(c),41(1)(d), 41(1)(e), 41A, 438Indian Penal Code, 1860 — Section 381
High Courts31 Jan 2020Disposed Of
Ashok Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0106
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 409, 420
High Courts30 Jan 2020Disposed Of
State Of Mp Vs Ravi @ Toli Malviya
Madhya Pradesh High Court · (2020) 01 MP CK 0124
Indian Penal Code, 1860 — Section 147, 148, 149, 201, 302, 307, 323, 363, 364, 366-A, 376(2)(i), 376(2)(j), 376(2)(k), 376(2)(i)(j)(k), 447, 452Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4, 5, 6Code Of Criminal Procedure, 1973 — Section 205, 273, 299, 313, 317, 366, 367, 368, 368(C), 371, 374, 386(b), 386, 391, 394
High Courts30 Jan 2020Allowed
Banti Gurjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0110
Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 147, 148, 149, 186. 332, 336, 353, 395Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 5, 11,13
High Courts30 Jan 2020Allowed
Shailu @ Shailendra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0109
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 323, 504Arms Act, 1959 — Section 25(1A)
High Courts30 Jan 2020Allowed
Akram @ Chitku @ Kala Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0108
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34, 49(A)
High Courts30 Jan 2020Allowed
Dhan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0105
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 294, 353
High Courts30 Jan 2020Allowed
Bahadur Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0104
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(1)(A), 34(2), 59(A)
High Courts30 Jan 2020Allowed
Anand Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0103
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 420, 467, 468
High Courts28 Jan 2020Dismissed
Shivraj Singh Jadon And Others Vs Krishan Murari Dubey And Others
Madhya Pradesh High Court · (2020) 01 MP CK 0125
Motor Vehicles Act, 1988 — Section 163(A), 173
High Courts28 Jan 2020Dismissed
Naresh Singh And Anr. Vs State Of Madhya Pradesh And Ors.
Madhya Pradesh High Court · (2020) 01 MP CK 0115
Constitution Of India, 1950 — Article 14, 32, 226
High Courts28 Jan 2020Allowed
Vivek Kumar Arya Vs Central Bureau Of Investigation
Madhya Pradesh High Court · (2020) 01 MP CK 0093
High Courts27 Jan 2020Dismissed
Fishermen Sahakari Sangh Matsodyog Sahakari Santha Maryadit Vs The State Of M.P. And Others
Madhya Pradesh High Court · (2020) 01 MP CK 0123
Transfer Of Property Act, 1882 — Section 53(A), 107Registration Act, 1908 — Section 17, 17(2)(vii)General Clauses Act, 1897 — Section 21
High Courts27 Jan 2020Allowed
Rahul And Ors Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0096
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 49(A)
High Courts27 Jan 2020Allowed
Yashoda @ Komal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0095
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 363, 366A, 376, 376 (d), 368, 506Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4
High Courts27 Jan 2020Allowed
Prabhulal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0094
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Evidence Act, 1872 — Section 27
High Courts24 Jan 2020Dismissed
Sumit Khaneja And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 01 MP CK 0128
Madhya Pradesh Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2, 2(1)Code Of Criminal Procedure, 1973 — Section 156(3), 482Constitution Of India, 1950 — Article 226, 227
High Courts24 Jan 2020Dismissed
Mahadev Ji And Ors Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0112
Code Of Civil Procedure 1908 — Section 92Constitution Of India, 1950 — Article 226