High Courts05 Feb 2020Dismissed
Pradeepsingh Bhadoriya Vs Sate Of Madhya Pradesh And Ors
Madhya Pradesh High Court · (2020) 02 MP CK 0012
Constitution Of India, 1950 — Article 14, 15, 16, 162, 226, 309
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 475 of 2,382
High Courts05 Feb 2020Disposed Of
Hemant Vs Ujjawala And Anr
Madhya Pradesh High Court · (2020) 02 MP CK 0011
Code Of Civil Procedure 1908 — Order 7 Rule 1, Order 47 Rule 1, Order 47 Rule 2Constitution Of India, 1950 — Article 227
High Courts04 Feb 2020Allowed
Jyoti Chittodiya Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 02 MP CK 0015
High Courts04 Feb 2020Allowed
Anil Kumar Sharma Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 02 MP CK 0013
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High Courts04 Feb 2020Partly Allowed
Lale @ Umesh Kumar And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0010
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 34, 323, 325
High Courts04 Feb 2020Allowed
Devendrakishore Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0009
Code Of Criminal Procedure, 1973 — Section 439, 437(3)Indian Penal Code, 1860 — Section 34, 306
High Courts04 Feb 2020Allowed
Devicharan @ Karu Katare Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0007
Indian Penal Code, 1860 — Section 34, 323, 336, 452Arms Act, 1959 — Section 25, 27, 29, 30Code Of Criminal Procedure, 1973 — Section 438
High Courts04 Feb 2020Allowed
Sonu Tomar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0006
Code Of Criminal Procedure, 1973 — Section 301(2), 438, 439Indian Penal Code, 1860 — Section 34, 323, 336, 452, 458Arms Act, 1959 — Section 25, 27, 29, 30
High Courts04 Feb 2020Dismissed
Suresh Tanted And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0004
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 320, 482Indian Penal Code, 1860 — Section 34, 120B, 405, 406, 409, 415, 420Madhya Pradesh Cooperative Societies Act, 1960 — Section 59, 76(2)
High Courts03 Feb 2020Dismissed
Kaptan Singh Vs Lady Parvati Singh And Ors
Madhya Pradesh High Court · (2020) 02 MP CK 0023
Specific Relief Act, 1963 — Section 5Code Of Civil Procedure 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts03 Feb 2020Allowed
Anuradha Khapare Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 02 MP CK 0017
High Courts03 Feb 2020Allowed
Pappu @ Eshav @ Eshaq And Ors Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0008
Code Of Criminal Procedure, 1973 — Section 301(2), 439Indian Penal Code, 1860 — Section 34, 294, 323, 324, 325, 326, 506
High Courts03 Feb 2020Allowed
Ramchandra Singh Tomar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0005
High Courts03 Feb 2020Allowed
Lakshya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0003
Code Of Criminal Procedure, 1973 — Section 161, 164, 437(3), 439Indian Penal Code, 1860 — Section 201, 327, 329, 354(क), 354(ग), 354(घ), 506
High Courts03 Feb 2020Allowed
Rahul @ Jauli And Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 02 MP CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 5, 11,13
High Courts03 Feb 2020Dismissed
Alok Chourasia Vs Chanchal Modi @ Sarika Chourasia
Madhya Pradesh High Court · (2020) 02 MP CK 0001
Code Of Criminal Procedure, 1973 — Section 125, 397, 401
High Courts31 Jan 2020Dismissed
Ashish Kulshrestha Vs State Of Madhya Pradesh And others
Madhya Pradesh High Court · (2020) 01 MP CK 0118
Madhya Pradesh Cooperative Societies Act, 1960 — Section 55, 55(2)Constitution Of India, 1950 — Article 226
High Courts31 Jan 2020Disposed Of
Pooja Prajapati (Jatav) Vs State Of Madhya Pradesh And others
Madhya Pradesh High Court · (2020) 01 MP CK 0117
High Courts31 Jan 2020Dismissed
Ravindra Singh Gurjar Vs State Of Madhya Pradesh And others
Madhya Pradesh High Court · (2020) 01 MP CK 0116
Madhya Pradesh Cooperative Societies Act, 1960 — Section 55, 55(2)Constitution Of India, 1950 — Article 226
High Courts31 Jan 2020Dismissed
Dinesh Kumar Verma Vs State Of Madhya Pradesh And others
Madhya Pradesh High Court · (2020) 01 MP CK 0114
Madhya Pradesh Cooperative Societies Act, 1960 — Section 55, 55(2)Constitution Of India, 1950 — Article 226