High Courts17 Jan 2020Allowed
Bunty Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0056
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 323, 324, 326, 452, 506
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 479 of 2,382
High Courts17 Jan 2020Dismissed
Tufan Singh And Ors Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0055
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 59(A)
High Courts17 Jan 2020Allowed
Ajay @ Pankaj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0054
Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 323, 336, 427, 458, 506, 506B
High Courts17 Jan 2020Allowed
Jivan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0053
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 164, 363, 366, 376(2)(n), 437(3)Protection Of Children From Sexual Offence Act, 2012 — Section 4, 5, 6
High Courts16 Jan 2020Allowed
Sheikh Mohd. Arif Vs Dr. Hari Singh Gaur University, Sagar And Ors.
Madhya Pradesh High Court · (2020) 01 MP CK 0091
Right Of Children To Free And Compulsory Education Act, 2009 — Section 9, 19, 21(1), 35Constitution Of India, 1950 — Article 226
High Courts16 Jan 2020Dismissed
Munnalal Jain Vs State Of Madhya Pradesh And others
Madhya Pradesh High Court · (2020) 01 MP CK 0052
Code Of Criminal Procedure, 1973 — Section 156(3), 200
High Courts16 Jan 2020Dismissed
Laduram Vs State Of Madhya Pradesh And Ors.
Madhya Pradesh High Court · (2020) 01 MP CK 0051
Code Of Criminal Procedure, 1973 — Section 173, 173(2), 482Indian Penal Code, 1860 — Section 272, 273, 420Food Safety And Standards Act 2006 — Section 38
High Courts16 Jan 2020Allowed
Shaukat Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0050
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 366, 376(2)(n)
High Courts16 Jan 2020Allowed
Jitendra Gurjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0049
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506
High Courts16 Jan 2020Allowed
Rambraj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0048
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts16 Jan 2020Allowed
Asif @ Arman Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0047
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 450, 506
High Courts16 Jan 2020Allowed
Kuldeep Awasthi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0046
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts16 Jan 2020Allowed
Tarachandra Goyal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0045
Code Of Criminal Procedure, 1973 — Section 161, 164, 437(3), 439Indian Penal Code, 1860 — Section 376, 376(2)(n), 506
High Courts16 Jan 2020Disposed Of
Sheela Agrawal Vs Prabhat Agrawal
Madhya Pradesh High Court · (2020) 01 MP CK 0044
Code Of Civil Procedure 1908 — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8
High Courts14 Jan 2020Dismissed
Pradeep Kori Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2020) 01 MP CK 0119
Madhya Pradesh Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2, 2(1)Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 482
High Courts14 Jan 2020Dismissed
Chandrapal Singh Sengar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 01 MP CK 0099
Constitution Of India, 1950 — Article 14, 32, 226
High Courts14 Jan 2020Allowed
Imrat Mogiya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0042
Indian Penal Code, 1860 — Section 326
High Courts14 Jan 2020Allowed
Parmanand Vs State Of Madhya Pradesh And another
Madhya Pradesh High Court · (2020) 01 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(j), 6
High Courts14 Jan 2020Allowed
Sanjeev @ Chhotu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0040
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 365, 506
High Courts14 Jan 2020Allowed
Kalla @ Arun Shakya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 01 MP CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6