High Courts24 Apr 2021Allowed
Jitendra Jha Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0074
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 379
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Madhya Pradesh High Court judgments
47,636 judgments · page 339 of 2,382
High Courts24 Apr 2021Dismissed
Brajesh Puri Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 307, 364Arms Act, 1959 — Section 25, 27
High Courts24 Apr 2021Allowed
Sanjay Namdev Vs . State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0072
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts24 Apr 2021Dismissed
Bablu @ Satyaveer Vs . State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0071
Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Apr 2021Allowed
Ravi Kushwah Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0070
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Wild Life Protection Act, 1972 — Section 2, 17, 39, 44, 49(B), 50, 51
High Courts23 Apr 2021Allowed
Raju Vs State Of MP
Madhya Pradesh High Court · (2021) 04 MP CK 0083
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts23 Apr 2021Allowed
Ajay @ Ajju Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0082
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts23 Apr 2021Dismissed
Mahesh Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0081
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 450
High Courts23 Apr 2021Allowed
Dharmendra @ Tinku Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0080
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 380, 379, 392
High Courts23 Apr 2021Dismissed
Ramu Singh Tomar Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307Arms Act, 1959 — Section 25, 27, 29, 30
High Courts23 Apr 2021Allowed
Jitendra @ Pappu Kushwah Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0078
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts21 Apr 2021Dismissed
Bherulal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 04 MP CK 0069
Code Of Criminal Procedure, 1973 — Section 389(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18(C)
High Courts21 Apr 2021Dismissed
Rakesh S/O Roda Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 04 MP CK 0068
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 373
High Courts21 Apr 2021Dismissed
Radheshna Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 04 MP CK 0067
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act 1961 — Section 3, 4
High Courts14 Apr 2021
Shivani Upadhyay Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 04 MP CK 0055
Code Of Criminal Procedure, 1973 — Section 164
High Courts14 Apr 2021Allowed
Bharat Singh Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0054
Code Of Criminal Procedure, 1973 — Section 389
High Courts12 Apr 2021Disposed Of
Khushi Vs State Of MP
Madhya Pradesh High Court · (2021) 04 MP CK 0033
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts09 Apr 2021Dismissed
Shrimati Indu Prajapati Vs State Of MP And Anr
Madhya Pradesh High Court · (2021) 04 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 344, 376, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts09 Apr 2021Disposed Of
Narmada Sikarwar Vs Superintendent Of Police & Ors
Madhya Pradesh High Court · (2021) 04 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 41, 173(1), 482Indian Penal Code, 1860 — Section 147, 148, 149, 294, 323, 336, 307, 506
High Courts09 Apr 2021Disposed Of
Akhil Yadav Vs State Of M.P
Madhya Pradesh High Court · (2021) 04 MP CK 0042
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 450, 452Code Of Criminal Procedure, 1973 — Section 439