High Courts06 May 2021Allowed
Manish S/O Papatrao Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 05 MP CK 0037
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 337 of 2,382
High Courts06 May 2021Allowed
Madho Bagdi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 05 MP CK 0036
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 49(A)
High Courts06 May 2021
Munnibai And Another Vs State Of M.P
Madhya Pradesh High Court · (2021) 05 MP CK 0035
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 107, 306
High Courts06 May 2021Allowed
Biharilal Sahu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 05 MP CK 0034
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Essential Commodities Act, 1955 — Section 3, 7
High Courts06 May 2021Allowed
Rinku Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 05 MP CK 0033
Code Of Criminal Procedure, 1973 — Section 473(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts05 May 2021Allowed
Mukesh Malak S/O Hira Lal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 05 MP CK 0032
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(1)(a), 34(2), 45Indian Penal Code, 1860 — Section 294, 323, 506
High Courts05 May 2021Allowed
Shyamveer Singh Vs State Of M.P. & Anr
Madhya Pradesh High Court · (2021) 05 MP CK 0031
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3 (2) (va), 14A(1)Indian Penal Code, 1860 — Section 34, 302
High Courts05 May 2021Allowed
Banvari @ Bandar Vs State Of M.P
Madhya Pradesh High Court · (2021) 05 MP CK 0030
Madhya Pradesh Excise Act, 1915 — Section 34(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts05 May 2021Allowed
Malti Sikarwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 05 MP CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts05 May 2021Allowed
Shivam Chauhan & Ors. Vs State Of M.P. & Ors
Madhya Pradesh High Court · (2021) 05 MP CK 0028
Code Of Criminal Procedure, 1973 — Section 41, 41A, 41(1), 41(1)(a), 41(1)(b), 41(1)(c), 41(1)(d), 41(1)(e), 438Indian Penal Code, 1860 — Section 34, 294, 323, 452, 506
High Courts05 May 2021Allowed
Ramprakash And Another Vs State Of M.P
Madhya Pradesh High Court · (2021) 05 MP CK 0027
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 324, 326
High Courts05 May 2021Allowed
Rihana Bediya @ Abhishek Vs State Of M.P
Madhya Pradesh High Court · (2021) 05 MP CK 0026
Constitution Of India, 1950 — Article 51A(d)Madhya Pradesh Excise Act, 1915 — Section 34(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts05 May 2021Allowed
Vijay @ Monu Chauhan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 05 MP CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 294, 307, 323, 506
High Courts05 May 2021Allowed
Gopal Lodhi Vs State Of M.P
Madhya Pradesh High Court · (2021) 05 MP CK 0024
Madhya Pradesh Excise Act, 1915 — Section 34(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts05 May 2021Allowed
Ramjan Kha @ Julfikar Vs State Of M.P
Madhya Pradesh High Court · (2021) 05 MP CK 0023
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts05 May 2021Allowed
Shripal Vs State Of M.P
Madhya Pradesh High Court · (2021) 05 MP CK 0022
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 439
High Courts04 May 2021Allowed
Shubham @ Pawan @ Shivam Chauhan Vs State Of M.P
Madhya Pradesh High Court · (2021) 05 MP CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 107, 306
High Courts04 May 2021Allowed
Raju @ Rajendra Rawat Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 05 MP CK 0020
Constitution Of India, 1950 — Article 51A(d)Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts04 May 2021Allowed
Sudeep Singh Rajpoot Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 05 MP CK 0019
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 294, 332, 353, 506
High Courts04 May 2021Allowed
Shiva S/O Heeralal Choudhary Vs State Of M.P
Madhya Pradesh High Court · (2021) 05 MP CK 0018
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 384