High Courts14 Oct 1960Dismissed
Prakash Chandra Nathulal Jain Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1962 MP 48
Constitution of India, 1950 — Article 226, 29(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,370 of 2,481
High Courts14 Oct 1960Dismissed
Gowardhan Vs Bhawani Prasad
Madhya Pradesh High Court · (1961) JLJ 659
Partnership Act, 1932 — Section 16
High Courts12 Oct 1960Dismissed
Moti Singh Gulab Singh and Others Vs Rukminibai Fateh Singh and Others
Madhya Pradesh High Court · (1961) JLJ 616 : (1961) MPLJ 463
Evidence Act, 1872 — Section 32(3)
High Courts11 Oct 1960Allowed
Purushottam Vijay Vs The State
Madhya Pradesh High Court · AIR 1961 MP 205 : (1961) CriLJ 114 : (1961) JLJ 577 : (1961) 6 MPLJ 329
Penal Code, 1860 (IPC) — Section 499
High Courts10 Oct 1960Dismissed
Central India Insurance Co. Ltd. Vs Income Tax Officer 'A' Ward and Another
Madhya Pradesh High Court · AIR 1962 MP 336
Income Tax Act, 1922 — Section 24, 24(2), 33(4), 35
High Courts10 Oct 1960Allowed
Brejendra Narayan Ganguly and Another Vs Chinta Haran Sarkar and Another
Madhya Pradesh High Court · AIR 1961 MP 173 : (1961) ILR (MP) 727 : (1961) JLJ 857 : (1961) 6 MPLJ 208
Evidence Act, 1872 — Section 101, 102, 103Guardians and Wards Act, 1890 — Section 25, 25(1), 25(2)
High Courts10 Oct 1960
Nawab Usmanalikhan Vs Sagarmal
Madhya Pradesh High Court · AIR 1962 MP 320 : (1961) ILR (MP) 304 : (1962) JLJ 298
Arbitration Act, 1940 — Section 13, 2, 30, 41Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 141, 26, 60(1), 86Constitution of India, 1950 — Article 291, 362
High Courts10 Oct 1960Allowed
Gangaram Bandil Vs Municipal Corporation, Gwalior
Madhya Pradesh High Court · (1961) JLJ 282
Madhya Pradesh Municipal Corporation Act, 1956 — Section 23, 25
High Courts07 Oct 1960Dismissed
Hiralal and Others Vs Firm Shriram Surajbhan and Others
Madhya Pradesh High Court · AIR 1961 MP 172
Constitution of India, 1950 — Article 133(1)
High Courts04 Oct 1960Allowed
Rewashankar Hirachand Vs Jagjivan Premji
Madhya Pradesh High Court · (1961) JLJ 90 : (1961) MPLJ 20
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 7
High Courts04 Oct 1960Dismissed
Baboolal Gyan Singh Vs Sunderlal Munnalal
Madhya Pradesh High Court · AIR 1961 MP 152 : (1961) JLJ 570 : (1961) 6 MPLJ 175
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Provincial Small Cause Courts Act, 1887 — Article 11, 15, 17, 23, 25
High Courts04 Oct 1960Dismissed
Mohanlal Vs Shivlal Chunnilal
Madhya Pradesh High Court · (1961) JLJ 272
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Oct 1960Allowed
Madhorao Phalke Vs State of M.B. (M.P.)
Madhya Pradesh High Court · (1960) JLJ 1064
Constitution of India, 1950 — Article 226, 372General Clauses Act, 1897 — Section 3(29)
High Courts03 Oct 1960Dismissed
Premdas Vs Lalluram
Madhya Pradesh High Court · (1961) JLJ 168
Criminal Procedure Code, 1898 (CrPC) — Section 4(h), 417(3)
High Courts03 Oct 1960Dismissed
Premdas Vs Lalloo Ram and Others
Madhya Pradesh High Court · AIR 1961 MP 143 : (1961) CriLJ 664 : (1960) ILR (MP) 927 : (1961) 6 MPLJ 158
Criminal Procedure Code, 1898 (CrPC) — Section 200, 207, 207A, 417(3)
High Courts28 Sept 1960Dismissed
Umrao Vs Manikchand
Madhya Pradesh High Court · (1961) JLJ 508
Madhya Bharat Zamindari Abolition Act, 1951 — Section 4(2)Transfer of Property Act, 1882 — Section 76
High Courts28 Sept 1960Dismissed
Chena Onkar Ahir Vs State of M.P.
Madhya Pradesh High Court · (1961) MPLJ 126
Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 58
High Courts28 Sept 1960Dismissed
Ratanlal Gulzarilal Vaishya Vs Damodardas Giridharilal Vaishya
Madhya Pradesh High Court · (1961) MPLJ 7
Madhya Bharat Accommodation Control Act, 1955 — Section 4(f)