High Courts26 Oct 1960
Bhagwanjibhai Jairambhai Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1961) JLJ 528 : (1961) 6 MPLJ 365 : (1961) 12 STC 502
Central Sales Tax Act, 1956 — Section 11Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,369 of 2,481
High Courts26 Oct 1960Allowed
Govind Singh Gurudatta Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1961 MP 320 : (1960) ILR (MP) 849 : (1961) JLJ 489 : (1961) 6 MPLJ 324 : (1961) 12 STC 825
Limitation Act, 1908 — Article 120, 16, 96
High Courts26 Oct 1960Allowed
Ratanlal Hazarilal Vs Seth Laxminarayan Surajkaranji and Others
Madhya Pradesh High Court · AIR 1962 MP 28 : (1960) ILR (MP) 854
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts26 Oct 1960Allowed
Dinanath Vs State
Madhya Pradesh High Court · (1961) JLJ 551
Lunacy Act, 1912 — Section 97
High Courts26 Oct 1960Dismissed
Mannalal Vs S.P. Sitambernath
Madhya Pradesh High Court · (1961) JLJ 851
Contract Act, 1872 — Section 25(3)
High Courts26 Oct 1960Dismissed
Mannalal Nanhelal Vs Sitambernath Ramhirdelal
Madhya Pradesh High Court · (1961) MPLJ 169
Income Tax Act, 1961 — Section 10(2)(vii), 66(1)
High Courts20 Oct 1960Allowed
Ratanlal Hazarilal Vs Laxminarayan Surajkaranji
Madhya Pradesh High Court · (1962) JLJ 75
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts18 Oct 1960Dismissed
Jamuna Prasad Patel Vs Premabai Jamuna Prasad
Madhya Pradesh High Court · (1961) JLJ 172 : (1961) MPLJ 44
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1), 488(3)
High Courts18 Oct 1960Allowed
Babu Singh Chensingh, Indore Vs State
Madhya Pradesh High Court · (1961) JLJ 146 : (1961) MPLJ 248
Motor Vehicles Act, 1988 — Section 123, 2(20), 2(8), 42
High Courts18 Oct 1960
Dayaram and Others Vs Rampal and Others
Madhya Pradesh High Court · (1961) JLJ 148 : (1961) MPLJ 442
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Oct 1960Dismissed
Firm Hemraj Dhannalal Vs Ambaram Bhawaniram Surajmal
Madhya Pradesh High Court · AIR 1961 MP 336 : (1962) JLJ 176 : (1961) 6 MPLJ 343
Limitation Act, 1908 — Section 14, 5Madhya Bharat Civil Courts Act, 1949 — Section 23
High Courts17 Oct 1960Allowed
Lalchand Ramchand Jain Vs Kanhaiyalal Rambharose
Madhya Pradesh High Court · AIR 1961 MP 223 : (1961) ILR (MP) 557 : (1961) 6 MPLJ 685
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Limitation Act, 1908 — Article 182(1), 12(2), 15(1)
High Courts17 Oct 1960Allowed
State of M.P. Vs Ramkishan
Madhya Pradesh High Court · (1961) JLJ 471 : (1961) MPLJ 663
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 3, 4, 6
High Courts17 Oct 1960Dismissed
National Tobacco Co. of India Ltd. Vs City of Jabalpur Corporation
Madhya Pradesh High Court · (1961) JLJ 635 : (1961) MPLJ 184
City of Jabalpur Corporation Act, 1948 — Section 175(3)
High Courts17 Oct 1960Allowed
Harischandra Behra and Others Vs Garbhoo Singh and Another
Madhya Pradesh High Court · (1961) JLJ 780 : (1961) MPLJ 501
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 54
High Courts16 Oct 1960Allowed
Phoolchand Vs Municipal Committee Raipur
Madhya Pradesh High Court · (1961) JLJ 496
High Courts15 Oct 1960Dismissed
Laxmi Narain Vs Vithaldas
Madhya Pradesh High Court · (1961) JLJ 480
Limitation Act, 1963 — Article 142
High Courts15 Oct 1960Dismissed
Laxminarain Mulchand Kothari Vs Vithaldas Kanhaiyalal and Others
Madhya Pradesh High Court · AIR 1962 MP 31
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 29 Rule 1Limitation Act, 1908 — Article 142, 144
High Courts14 Oct 1960
State of Madhya Pradesh Vs Nandram
Madhya Pradesh High Court · (1961) CriLJ 494 : (1961) JLJ 265 : (1961) 6 MPLJ 108
Penal Code, 1860 (IPC) — Section 140, 160, 172, 174, 175