CourtKutchehry.com

COURT ARCHIVE

Madhya Pradesh High Court judgments

49,603 judgments · page 2,371 of 2,481

High Courts28 Sept 1960Dismissed

Hitkarini Sabha Vs Corporation of the City and Another

Madhya Pradesh High Court · AIR 1961 MP 324 : (1961) ILR (MP) 543 : (1961) JLJ 806 : (1961) 6 MPLJ 541

Central Provinces and Berar Municipalities Act, 1922 — Section 57Contract Act, 1872 — Section 29Land Acquisition Act, 1894 — Section 17(4), 18, 28, 30, 54
Read judgment
High Courts23 Sept 1960Allowed

Inderam Vs Ramdin

Madhya Pradesh High Court · (1961) JLJ 864

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(3), 14, 144
Read judgment
High Courts23 Sept 1960Allowed

Gorilal Baldeodas Vs Ramjeelal Bhuralal

Madhya Pradesh High Court · AIR 1961 MP 346 : (1961) ILR (MP) 366 : (1961) JLJ 419 : (1961) 6 MPLJ 645

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Limitation Act, 1908 — Section 20
Read judgment
High Courts19 Sept 1960Dismissed

Hargovind Vs Kesarbai

Madhya Pradesh High Court · (1961) JLJ 151

Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 75, 76Madhya Bharat Zamindari Abolition Act, 1951 — Section 38(2)
Read judgment
High Courts17 Sept 1960

Shivnarayan Vs State

Madhya Pradesh High Court · (1960) JLJ 1015

Criminal Procedure Code, 1898 (CrPC) — Section 243Motor Vehicles Act, 1988 — Section 112, 117
Read judgment