High Courts06 Nov 1960
Nagaram Senimal (Firm) Vs Bhooliram
Madhya Pradesh High Court · (1961) JLJ 469
Madhya Bharat Civil Courts Act, 1949 — Section 23(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,368 of 2,481
High Courts03 Nov 1960Dismissed
State Vs Govind Singh
Madhya Pradesh High Court · (1961) JLJ 397
Penal Code, 1860 (IPC) — Section 304, 323, 324
High Courts03 Nov 1960
State Vs Govind Singh and Others
Madhya Pradesh High Court · AIR 1962 MP 36 : (1961) 6 MPLJ 416
Criminal Procedure Code, 1898 (CrPC) — Section 367(2), 562
High Courts02 Nov 1960Allowed
Basappa Vs Sunderlal
Madhya Pradesh High Court · (1961) JLJ 475
Contract Act, 1872 — Section 176
High Courts02 Nov 1960Allowed
Dattatraya Keshavrao Vs Martand Vishvanath
Madhya Pradesh High Court · (1961) JLJ 486 : (1961) MPLJ 536
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 4(a)Transfer of Property Act, 1882 — Section 108
High Courts31 Oct 1960
Sukhlal Kachhi Vs State
Madhya Pradesh High Court · (1960) JLJ 1078
Penal Code, 1860 (IPC) — Section 307
High Courts31 Oct 1960Dismissed
In Re: The Pasari Flour Mills Ltd.
Madhya Pradesh High Court · AIR 1961 MP 340 : (1962) 32 CompCas 896 : (1961) JLJ 299
Companies Act, 1956 — Section 167, 181, 182, 186, 250
High Courts31 Oct 1960
Sukhlal Deviram Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1961) CriLJ 121
Penal Code, 1860 (IPC) — Section 307
High Courts31 Oct 1960Allowed
State of Madhya Pradesh Vs Singhai Kapoorchand of Seoni
Madhya Pradesh High Court · AIR 1961 MP 316 : (1961) JLJ 601 : (1961) 6 MPLJ 456
Central Provinces Land Revenue Act, 1881 — Section 202, 33, 9Constitution of India, 1950 — Article 300
High Courts31 Oct 1960Allowed
Soorajmal Vs Rama
Madhya Pradesh High Court · (1961) JLJ 546
Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 147
High Courts31 Oct 1960Allowed
Mohanlal Hargovind Das Vs Commissioner of Income Tax, M.P. and Bhopal
Madhya Pradesh High Court · (1962) JLJ 1030 : (1962) MPLJ 1086
Income Tax Act, 1961 — Section 66
High Courts28 Oct 1960
Binodi Ram Balchand Vs Commissioner of Income Tax, Nagpur
Madhya Pradesh High Court · (1961) JLJ 228 : (1961) MPLJ 102
Income Tax Act, 1961 — Section 66(1)
High Courts28 Oct 1960
COMMISSIONER OR Income Tax, NEW DELHI Vs LADY KANCHANBAI.
Madhya Pradesh High Court · (1962) 44 ITR 242 : (1961) JLJ 67 : (1961) 6 MPLJ 96
Income Tax Act, 1961 — Section 2(11), 22, 23, 66(1)
High Courts28 Oct 1960Allowed
Mana Vs State
Madhya Pradesh High Court · (1961) JLJ 392 : (1961) MPLJ 349
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 302, 304
High Courts28 Oct 1960Allowed
Jagdish Pershad Saxena Vs State of M.P. (S.C.)
Madhya Pradesh High Court · (1961) JLJ 414
Constitution of India, 1950 — Article 311(2)
High Courts28 Oct 1960Dismissed
Kanhaiyalal Parashram Vs Abdul Aziz
Madhya Pradesh High Court · (1962) JLJ 773 : (1962) MPLJ 584
Contract Act, 1872 — Section 212, 213
High Courts27 Oct 1960
Kanhaiyalal Sawant Khati Vs Chhogalal Gopalji Khati
Madhya Pradesh High Court · (1961) JLJ 386 : (1961) MPLJ 496
Criminal Procedure Code, 1898 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 323
High Courts27 Oct 1960Dismissed
Govardhanlal Jawaharlal Vs Ramlal Balai
Madhya Pradesh High Court · (1961) MPLJ 122
Madhya Pradesh Land Revenue Code, 1959 — Section 169(1), 169(2), 176, 91
High Courts27 Oct 1960Dismissed
Abdul Sattar Vs Masuryadin
Madhya Pradesh High Court · AIR 1961 MP 158 : (1961) ILR (MP) 616 : (1961) JLJ 758
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, 42Limitation Act, 1963 — Article 182(5)
High Courts26 Oct 1960Allowed
Ratanlal Hazarilal Vs Laxminarayan and Others
Madhya Pradesh High Court · (1961) MPLJ 675
Civil Procedure Code, 1908 (CPC) — Section 66