High Courts06 Dec 1960Dismissed
Phoolchand Harishankar Vs Malthooprasad Jagannathprasad
Madhya Pradesh High Court · (1961) JLJ 484 : (1961) MPLJ 290
Central Provinces Land Revenue Act, 1881 — Section 149Limitation Act, 1963 — Article 12
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,366 of 2,481
High Courts06 Dec 1960
Habibullah Vs State
Madhya Pradesh High Court · (1961) JLJ 557
Penal Code, 1860 (IPC) — Section 353, 503, 506
High Courts05 Dec 1960Allowed
Malojirao Shitole Vs Kanhaiyalal Hazarelal
Madhya Pradesh High Court · (1961) JLJ 491
Civil Procedure Code, 1908 (CPC) — Section 100Gwalior Civil Procedure Code — Section 525
High Courts30 Nov 1960Allowed
Raghubar Vs Babulal
Madhya Pradesh High Court · (1961) JLJ 423
Transfer of Property Act, 1882 — Section 60
High Courts30 Nov 1960
Swadeshi Cotton and Flour Mills (Private) Ltd., Indore Vs Commissioner of Income Tax, Nagpur
Madhya Pradesh High Court · (1961) JLJ 498 : (1961) MPLJ 594
Income Tax Act, 1961 — Section 10(2)(x), 66(1)
High Courts30 Nov 1960Allowed
Ramprasad and Others Vs State of M.P.
Madhya Pradesh High Court · (1962) JLJ 629 : (1967) MPLJ 810
Penal Code, 1860 (IPC) — Section 147, 148, 302, 323
High Courts30 Nov 1960Allowed
Munnalal Beharilal Jain and Another Vs Balchand Lachmandas and Others
Madhya Pradesh High Court · (1961) JLJ 280 : (1961) MPLJ 221
Registration Act, 1908 — Section 77Transfer of Property Act, 1882 — Section 53A
High Courts30 Nov 1960Allowed
The Union of India (UOI) Vs Raigarh Jute Mills Ltd.
Madhya Pradesh High Court · AIR 1961 MP 251 : (1961) JLJ 608 : (1961) 6 MPLJ 484
Contract Act, 1872 — Section 151, 152, 161Evidence Act, 1872 — Section 114Railways Act, 1890 — Section 72
High Courts30 Nov 1960Dismissed
Sadaram Kanhaiya and Others Vs Sobharam Sadaram Kalar and Another
Madhya Pradesh High Court · AIR 1962 MP 23 : (1961) ILR (MP) 90 : (1961) 6 MPLJ 526
Evidence Act, 1872 — Section 101
High Courts30 Nov 1960Dismissed
Mulla Qamruddin Naib Mulla Abdul Ali Vs Brijmohandas Shrikishandas and Others
Madhya Pradesh High Court · AIR 1962 MP 25 : (1961) ILR (MP) 97 : (1961) 6 MPLJ 480
Specific Relief Act, 1963 — Section 22Transfer of Property Act, 1882 — Section 15, 52, 54
High Courts30 Nov 1960Dismissed
Radhey Lal Maheshwari Vs Dr. D.P. Mishra, Vice-Chancellor, Saugar University and Others
Madhya Pradesh High Court · (1961) JLJ 241 : (1961) MPLJ 371
Saugar University Act, 1946 — Section 14(5)
High Courts29 Nov 1960Allowed
Hazarilal Hariram and Another Vs Nathmal Champalal and Another
Madhya Pradesh High Court · (1961) JLJ 227 : (1961) MPLJ 350
High Courts29 Nov 1960Dismissed
Draboo Beni Singh Vs Bansilal Bhole Patel
Madhya Pradesh High Court · (1961) JLJ 238 : (1961) MPLJ 253
Evidence Act, 1872 — Section 32(5)
High Courts29 Nov 1960Dismissed
Bhagwant Vs Ramchandra
Madhya Pradesh High Court · (1961) JLJ 286
Madhya Bharat Zamindari Abolition Act, 1951 — Section 38
High Courts28 Nov 1960Dismissed
State Vs Darshan Singh
Madhya Pradesh High Court · (1961) JLJ 1003
Criminal Procedure Code, 1898 (CrPC) — Section 540Penal Code, 1860 (IPC) — Section 304ARailways Act, 1890 — Section 101
High Courts25 Nov 1960
New Bhopal Textiles, Ltd. Vs Ramdutt Chaturvedi and Others
Madhya Pradesh High Court · (1961) JLJ 626 : (1961) 2 LLJ 580 : (1961) 6 MPLJ 229
Constitution of India, 1950 — Article 311
High Courts25 Nov 1960Allowed
Moolchand Prop. Firm Lallimal Biharilal and Others Vs Ram Babu Vaishya
Madhya Pradesh High Court · AIR 1961 MP 323 : (1961) JLJ 399
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 41 Rule 1