High Courts16 Dec 1960Dismissed
Lal Bhargavendra Singh Vs Union of India and Others
Madhya Pradesh High Court · (1961) JLJ 820 : (1961) MPLJ 549
Constitution of India, 1950 — Article 31Limitation Act, 1963 — Article 131
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,365 of 2,481
High Courts16 Dec 1960Dismissed
Hariprashad Narayanjee Jaiwal Vs Chandrojirao Sambhajeerao Angre
Madhya Pradesh High Court · AIR 1962 MP 69 : (1962) JLJ 429
Contract Act, 1872 — Section 135
High Courts14 Dec 1960Allowed
Century Spinning and Manufacturing Co. Ltd. Vs Motilal Dhariwal
Madhya Pradesh High Court · AIR 1961 MP 333 : (1961) ILR (MP) 707 : (1961) JLJ 629 : (1961) 6 MPLJ 421
Arbitration Act, 1940 — Section 34
High Courts14 Dec 1960Dismissed
Badri Bhikaram Vs Regional Director Employees' State Insurance Corporation
Madhya Pradesh High Court · AIR 1961 MP 256
Employees State Insurance (General) Regulations, 1950 — Section 76Employees State Insurance Act, 1948 — Section 82(2)
High Courts14 Dec 1960Dismissed
Gowardhan Baxiram Vs Bhawani Prasad Dinaram
Madhya Pradesh High Court · (1961) MPLJ 649
Partnership Act, 1932 — Section 16
High Courts14 Dec 1960Dismissed
Badri Vs Regional Director E. S. I.
Madhya Pradesh High Court · (1961) JLJ 147
Employees State Insurance (General) Regulations, 1950 — Section 76
High Courts14 Dec 1960
Ramnath Vs State
Madhya Pradesh High Court · (1961) JLJ 433
Madhya Bharat Gambling Act, 1949 — Section 3, 4, 6
High Courts13 Dec 1960Allowed
Lalta Prasad Vs Shyammohan Laxminarayan and Others
Madhya Pradesh High Court · AIR 1961 MP 244
Limitation Act, 1908 — Section 12
High Courts12 Dec 1960Dismissed
State Vs Mehtar
Madhya Pradesh High Court · (1961) JLJ 985
Central Provinces and Berar Panchayats Act, 1946 — Section 73Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 352
High Courts12 Dec 1960Allowed
Hansraj Vs Champalal
Madhya Pradesh High Court · (1961) JLJ 393
Evidence Act, 1872 — Section 32(2), 35
High Courts12 Dec 1960Dismissed
Ramratan Vs Chaturbhuj
Madhya Pradesh High Court · (1961) JLJ 144
Contract Act, 1872 — Section 60Limitation Act, 1963 — Section 20
High Courts12 Dec 1960Dismissed
Ram Nath Vs Chaturbhuj
Madhya Pradesh High Court · (1961) JLJ 407
Contract Act, 1872 — Section 60Limitation Act, 1963 — Section 20
High Courts12 Dec 1960Dismissed
Mangilal Mali Vs State
Madhya Pradesh High Court · (1963) JLJ 352
Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 70(1), 70(2)
High Courts09 Dec 1960Dismissed
Harkaran Vs Champalal
Madhya Pradesh High Court · (1961) JLJ 313
Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 8
High Courts09 Dec 1960Dismissed
Harkaran Ghasiram Agarwal Vs Champalal Chhotelal Mahajan
Madhya Pradesh High Court · AIR 1962 MP 22 : (1961) ILR (MP) 741 : (1961) 6 MPLJ 327
Contract Act, 1872 — Section 23Forest Rules, 1927 — Rule 33, 33(1)
High Courts09 Dec 1960Dismissed
Shrikrishan Moolchand Vs Deokinandan Sardharam and Others
Madhya Pradesh High Court · AIR 1961 MP 314 : (1961) ILR (MP) 597 : (1961) JLJ 462 : (1961) 6 MPLJ 538
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 30 Rule 4, Order 41 Rule 33, Order 41 Rule 4Contract Act, 1872 — Section 45
High Courts07 Dec 1960Allowed
Mst. Saraswatibai and Others Vs Govindrao Keshavrao Mahajan and Others
Madhya Pradesh High Court · AIR 1961 MP 145 : (1961) 6 MPLJ 256
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 21 Rule 17, Order 21 Rule 30, 73
High Courts07 Dec 1960Allowed
Guruprasad Matadin Shukla Vs Pritram Madho Singh
Madhya Pradesh High Court · (1961) ILR (MP) 391 : (1961) JLJ 537 : (1961) MPLJ 530
Constitution of India, 1950 — Article 227
High Courts07 Dec 1960Allowed
Saraswatibai Vs Govindrao
Madhya Pradesh High Court · (1961) JLJ 166
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)(j), 63, 73