COURT ARCHIVE

Madhya Pradesh High Court judgments

49,603 judgments · page 2,363 of 2,481

High Courts16 Jan 1961Allowed

Bhuwan Cooverjee Dhakad Vs Chhitar Sardar Dhakad and Others

Madhya Pradesh High Court · (1961) ILR (MP) 1025 : (1961) JLJ 563 : (1961) MPLJ 741

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1877 — Section 42

High Courts16 Jan 1961Allowed

Badrilal Vs Shantilal

Madhya Pradesh High Court · (1961) JLJ 559

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10

High Courts13 Jan 1961Dismissed

Fatehlal Vs Fulchand

Madhya Pradesh High Court · (1961) JLJ 1412

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Indore Limitation Act — Section 14

High Courts11 Jan 1961

Dharam Sheela Bai Vs Ram Dayal Bhatnagar

Madhya Pradesh High Court · (1961) CriLJ 236 : (1961) JLJ 466

Hindu Marriage Act, 1955 — Section 10, 13, 19, 3, 9

High Courts11 Jan 1961Allowed

Ramkrishandas Jamunadas Vs Shankarpurwali Ramhans and Others

Madhya Pradesh High Court · (1961) MPLJ 607

Madhya Bharat Ryotwari Sub-lessee Protection Act, 1955 — Section 4

High Courts10 Jan 1961Dismissed

Badriprasad Gaurishankar Shukla and Others Vs Umashankar Munnulal and Others

Madhya Pradesh High Court · (1961) ILR (MP) 1039 : (1961) JLJ 329 : (1961) MPLJ 394

Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Public Trust Act, 1951 — Section 12, 2(1), 24, 25, 25

High Courts07 Jan 1961Dismissed

Gopal Vs Bonder

Madhya Pradesh High Court · (1962) JLJ 931

Limitation Act, 1963 — Article 141

High Courts06 Jan 1961Dismissed

Chhogalal Vs Nandkishore

Madhya Pradesh High Court · (1961) 01 MP CK 0047

High Courts06 Jan 1961Allowed

Dukhooram Gupta Hari Prasad Gupta Vs Co-operative Agricultural Association Ltd. and Others

Madhya Pradesh High Court · AIR 1961 MP 289 : (1961) 3 FLR 357 : (1961) ILR (MP) 673 : (1961) JLJ 786 : (1962) 1 LLJ 353

Constitution of India, 1950 — Article 12, 311

High Courts06 Jan 1961Allowed

M.G. Dunne Vs Collector, Jabalpur and Others

Madhya Pradesh High Court · (1961) ILR (MP) 845 : (1961) JLJ 519 : (1961) MPLJ 427

Land Acquisition Act, 1894 — Section 18, 4, 9

High Courts06 Jan 1961Dismissed

C.A.D' Souza Vs State

Madhya Pradesh High Court · (1962) JLJ 97

States Reorganisation Act, 1956 — Section 115(3)

High Courts05 Jan 1961Dismissed

Raja Ranvijay Singh Vs Sahkari Sammiti of village Madora and Others

Madhya Pradesh High Court · (1961) MPLJ 522

Madhya Pradesh Abolition of Jagirs and Land Reforms Act, 1952 — Section 27

High Courts05 Jan 1961Allowed

P.S. Gujral and Company, Jabalpur Vs Sales Tax Commissioner, M.P.

Madhya Pradesh High Court · (1961) MPLJ 216

High Courts05 Jan 1961Dismissed

C.A. D'Souza Vs State of Madhya Pradesh

Madhya Pradesh High Court · AIR 1961 MP 261 : (1961) 3 FLR 54 : (1957) ILR (MP) 642 : (1961) 6 MPLJ 558

Central Provinces and Berar Home Guards Rules, 1947 — Rule 12, 12(6)Constitution of India, 1950 — Article 226, 311, 311(2)Government of India Act, 1935 — Section 240

High Courts05 Jan 1961Dismissed

Rampratap Singh Vs Keshardevi

Madhya Pradesh High Court · (1961) JLJ 279

High Courts03 Jan 1961Allowed

Hazuri Singh Vs Vijay Singh

Madhya Pradesh High Court · (1963) JLJ 715

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 5, 5(a)

High Courts31 Dec 1960Allowed

Gangaram Bhukkan Vs Jatibai and Another

Madhya Pradesh High Court · (1961) MPLJ 383

High Courts30 Dec 1960Dismissed

Sadaram Vs Sobharam

Madhya Pradesh High Court · (1961) JLJ 372

High Courts24 Dec 1960Dismissed

Bhagwandas Parsadilal Vs Surajmal and Another

Madhya Pradesh High Court · AIR 1961 MP 237 : (1962) ILR (MP) 443 : (1961) JLJ 427

Transfer of Property Act, 1882 — Section 108, 53ATrusts Act, 1882 — Section 91

High Courts24 Dec 1960Dismissed

Kanhaiyalal and Others Vs Devi Singh

Madhya Pradesh High Court · AIR 1961 MP 302 : (1961) CriLJ 642 : (1961) JLJ 442

Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 113, 145, 145(1)