High Courts27 Jan 1961Dismissed
Kishanlal Vs Mangilal
Madhya Pradesh High Court · (1964) JLJ 315
Contract Act, 1872 — Section 10Gwalior Contract Act — Section 30
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,362 of 2,481
High Courts25 Jan 1961Allowed
Khatumal Ghanshamdas Vs Abdul Qadir Jamaluddin and Others
Madhya Pradesh High Court · AIR 1961 MP 295 : (1961) ILR (MP) 240 : (1961) JLJ 710 : (1961) 6 MPLJ 587
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 8Motor Vehicles Act, 1939 — Section 110F
High Courts25 Jan 1961
Nanboo Kedar and Another Vs State
Madhya Pradesh High Court · AIR 1962 MP 91 : (1962) JLJ 427
Penal Code, 1860 (IPC) — Section 109, 111, 114, 304, 323
High Courts25 Jan 1961
State of Madhya Pradesh Vs Ahmadulla
Madhya Pradesh High Court · (1961) CriLJ 43 : (1961) JLJ 1060
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
High Courts25 Jan 1961Dismissed
Maharaja Talkies Vs Maganlal
Madhya Pradesh High Court · (1961) JLJ 1484
Civil Procedure Code, 1908 (CPC) — Section 40
High Courts24 Jan 1961Dismissed
Dhoolcha Vs Leelabai
Madhya Pradesh High Court · (1963) JLJ 769
Civil Procedure Code, 1908 (CPC) — Section 63, 73
High Courts24 Jan 1961
Ganesh Kana Kalota Vs State of M.P.
Madhya Pradesh High Court · (1961) MPLJ 518
Indore Land Revenue and Tenancy Act, 1931 — Section 64
High Courts23 Jan 1961Dismissed
Aladad Khan Kalukhan Vs Kazi Nasaruddin
Madhya Pradesh High Court · (1961) JLJ 1094
Transfer of Property Act, 1882 — Section 111, 76(a)
High Courts20 Jan 1961Allowed
Kunwarbai Rathodniji Vs Jasraj
Madhya Pradesh High Court · (1961) JLJ 1403
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Limitation Act, 1963 — Section 14
High Courts20 Jan 1961Allowed
Mamoorkhan Vs Rama and Others
Madhya Pradesh High Court · (1961) MPLJ 391
Transfer of Property Act, 1882 — Section 52
High Courts20 Jan 1961Allowed
Ratanlal and Another Vs Mannalal and Another
Madhya Pradesh High Court · (1961) MPLJ 384
Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 51
High Courts19 Jan 1961Allowed
Suwalal Vs State
Madhya Pradesh High Court · (1961) JLJ 1419
Penal Code, 1860 (IPC) — Section 265
High Courts19 Jan 1961Dismissed
Ganpat Vs Mangilal
Madhya Pradesh High Court · (1961) JLJ 1408
Contract Act, 1872 — Section 19Transfer of Property Act, 1882 — Section 3, 55(1)(a)
High Courts19 Jan 1961Dismissed
Ganpat Ranglal Mahajan Vs Mangilal Hiralal and Another
Madhya Pradesh High Court · AIR 1962 MP 144 : (1962) 7 MPLJ 40
Contract Act, 1872 — Section 17, 19Transfer of Property Act, 1882 — Section 55(1), 55(2)
High Courts19 Jan 1961Dismissed
Ismail Khajuji Vs Venichand Nandaji and another
Madhya Pradesh High Court · (1962) MPLJ 227
Limitation Act, 1908 — Section 19
High Courts19 Jan 1961Allowed
Daryanumal Vs Sohanlal
Madhya Pradesh High Court · (1961) JLJ 1417
Madhya Bharat Accommodation Control Act, 1955 — Section 5Madhya Bharat Sthan Niyantran Vidhan, 1950 — Section 4(a)
High Courts19 Jan 1961Allowed
Ismail Vs Venichand
Madhya Pradesh High Court · (1961) JLJ 1474
Limitation Act, 1908 — Section 19
High Courts19 Jan 1961
State Vs Sunder Singh
Madhya Pradesh High Court · (1961) JLJ 870
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 366, 411
High Courts18 Jan 1961Dismissed
Sitaram Vs Chameli Bai
Madhya Pradesh High Court · AIR 1961 MP 310 : (1961) JLJ 404 : (1962) MPLJ 14
Limitation Act, 1908 — Section 12(2)
High Courts17 Jan 1961Allowed
Bhopal Sugar Industries Ltd. Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1961 MP 282 : (1961) JLJ 690 : (1961) 6 MPLJ 652
Constitution of India, 1950 — Article 14