High Courts08 Feb 1961
Rambharose Awasthi and Others Vs State
Madhya Pradesh High Court · (1961) ILR (MP) 919 : (1961) JLJ 799 : (1961) MPLJ 616
Central Provinces and Berar Entertainments Duty Act, 1936 — Section 4, 4A, 5
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,361 of 2,481
High Courts06 Feb 1961Dismissed
Tantiram Harprashad Vaishya Vs Baldhari Singh Tej Singh Thakur
Madhya Pradesh High Court · (1961) MPLJ 524
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts04 Feb 1961Dismissed
Chhaganlal Vs Madanlal
Madhya Pradesh High Court · (1961) JLJ 1036
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15
High Courts03 Feb 1961Dismissed
City of Jabalpur Corporation Vs State
Madhya Pradesh High Court · (1961) JLJ 723
Central Provinces and Berar Municipalities Act, 1922 — Section 38(1)(f)City of Jabalpur Corporation Act, 1948 — Section 71
High Courts02 Feb 1961Dismissed
Gangaprasad Jagannath Vs Ramprasad Pannalal
Madhya Pradesh High Court · (1963) JLJ 758
Civil Procedure Code, 1908 (CPC) — Section 100, 96Contract Act, 1872 — Section 188, 214, 216
High Courts02 Feb 1961Dismissed
Munnilal Vs Bhaiyalal
Madhya Pradesh High Court · (1962) JLJ 338
Transfer of Property Act, 1882 — Section 52
High Courts31 Jan 1961Dismissed
State Vs Laxminarain
Madhya Pradesh High Court · (1961) JLJ 905 : (1961) JLJ 802
Civil Procedure Code, 1908 (CPC) — Section 80Madhya Bharat Sales Tax Act, 2007 — Section 17
High Courts31 Jan 1961Dismissed
Mulla Irshad Ali Vs Commissioner Income Tax
Madhya Pradesh High Court · (1961) JLJ 926
Bhopal Income Tax Act, 1936 — Section 25(3)Income Tax Act, 1922 — Section 66(2)
High Courts31 Jan 1961
Dhanraj Virdichand and Others Vs State
Madhya Pradesh High Court · (1962) CriLJ 43 : (1961) JLJ 561
Criminal Procedure Code, 1898 (CrPC) — Section 242
High Courts31 Jan 1961
LAKHMICHAND MUCHHAL Vs COMMISSIONER OF Income Tax, MADHYA PRADESH.
Madhya Pradesh High Court · (1961) ILR (MP) 1053 : (1961) 43 ITR 315 : (1961) JLJ 1034
Income Tax Act, 1961 — Section 4, 42, 61, 66
High Courts31 Jan 1961Dismissed
Fulchand Rakhabdas MahaJan Vs Kanhaiya Lal Daluram and another
Madhya Pradesh High Court · (1962) JLJ 962 : (1962) MPLJ 423
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 60
High Courts30 Jan 1961
Saligram Nathani Vs Commissioner, Income Tax
Madhya Pradesh High Court · (1961) JLJ 727
Income Tax Act, 1922 — Section 25(4), 66(2)
High Courts30 Jan 1961Allowed
Dhan Singh Jassoo and others Vs Nathoo Prasad Balaram
Madhya Pradesh High Court · (1962) JLJ 1010 : (1962) MPLJ 741
Madhya Pradesh Land Revenue Code, 1959 — Section 185(1)(ii)(b)
High Courts30 Jan 1961Dismissed
Nathmal Ghasilal Vs Phoolchand Ramnarain
Madhya Pradesh High Court · (1961) JLJ 1235
High Courts30 Jan 1961Dismissed
Gopal Pema Vs Bondar Birdaji and another
Madhya Pradesh High Court · (1962) MPLJ 203
Limitation Act, 1963 — Article 141
High Courts28 Jan 1961
Moti Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (1961) MPLJ 389
Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 51Madhya Bharat Zamindari Abolition Act, 1951 — Section 51
High Courts27 Jan 1961
ESTATE OF I.A.T. WARDE Vs COMMISSIONER OF Income Tax, M.P., NAGPUR AND BHANDARA.
Madhya Pradesh High Court · (1961) ILR (MP) 772 : (1961) 43 ITR 219 : (1961) JLJ 813 : (1961) 6 MPLJ 609
Income Tax Act, 1961 — Section 10, 11, 12, 13, 24Succession Act, 1925 — Section 104, 211, 269
High Courts27 Jan 1961Dismissed
Yeshwant Singh Vs Sagarmal
Madhya Pradesh High Court · (1963) JLJ 860
Indore Land Acquisition Act — Section 6(1), 9