High Courts18 Mar 1961Allowed
Gopalchandra Vs Bhagwatinand
Madhya Pradesh High Court · (1961) JLJ 1128
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,359 of 2,481
High Courts18 Mar 1961Allowed
Gopalachandra and Others Vs Bhagwatinand Brahmanchari and Others
Madhya Pradesh High Court · AIR 1962 MP 279
Court fees Act, 1870 — Article 17, 7
High Courts18 Mar 1961Dismissed
Aman Vs Panna Lal
Madhya Pradesh High Court · (1961) JLJ 1182
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Mar 1961Allowed
Dr. Om Prakash Mishra Vs National Fire and General Insurance Co. Ltd. and Others
Madhya Pradesh High Court · AIR 1962 MP 19 : (1963) ILR (MP) 699
Motor Vehicles Act, 1939 — Section 110, 110(1), 110A , 110B, 110C
High Courts14 Mar 1961
Kamal Singh Baldeo Singh Thakur Vs Gautam Sharma and Others
Madhya Pradesh High Court · (1961) CriLJ 491 : (1961) JLJ 828 : (1962) 7 MPLJ 25
Penal Code, 1860 (IPC) — Section 452, 506
High Courts14 Mar 1961Dismissed
Sawai Singhai Nirmalchand Vs Union of India
Madhya Pradesh High Court · (1961) JLJ 935 : (1961) MPLJ 681
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Mar 1961Allowed
Beni Prasad Vs Accountant General
Madhya Pradesh High Court · (1963) JLJ 851
High Courts09 Mar 1961Dismissed
New Bhopal Textiles Ltd. Vs State
Madhya Pradesh High Court · (1962) JLJ 253
Constitution of India, 1950 — Article 133(I)(b)
High Courts08 Mar 1961Dismissed
Ramkishandas Vs Kalicharan
Madhya Pradesh High Court · (1963) JLJ 700
High Courts08 Mar 1961Dismissed
Jadibai Vs Har Singh
Madhya Pradesh High Court · (1963) JLJ 842
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Indore Land Revenue and Tenancy Act, 1931 — Section 45
High Courts28 Feb 1961
Gitabai Vs Daulatrao
Madhya Pradesh High Court · (1961) JLJ 751
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47
High Courts28 Feb 1961Allowed
Gitabai Kanhaiyalal and Others Vs Daulatrao Krishnarao and Another
Madhya Pradesh High Court · AIR 1962 MP 62
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47, 64
High Courts28 Feb 1961Dismissed
Tilakram Laluwa Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1966 MP 154 : (1965) JLJ 1106 : (1965) 10 MPLJ 982 : (1965) MPLJ 982
Government of India Act, 1935 — Section 240(3)Limitation Act, 1908 — Article 102, 120, 23
High Courts27 Feb 1961
Mohanlal Harprasad, a firm and Others Vs Firm Lal Mohammad, a partnership firm and Others
Madhya Pradesh High Court · AIR 1962 MP 297 : (1962) 7 MPLJ 792
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Feb 1961Allowed
Parmanand Vs Kirandevi
Madhya Pradesh High Court · (1961) JLJ 1205
Evidence Act, 1872 — Section 92
High Courts25 Feb 1961Allowed
Gubra Vs Umrao
Madhya Pradesh High Court · (1964) JLJ 523
Civil Procedure Code, 1908 (CPC) — Section 105Evidence Act, 1872 — Section 106
High Courts23 Feb 1961Dismissed
Durga Prasad Vs Bhaggo Bai
Madhya Pradesh High Court · (1961) JLJ 1285
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts22 Feb 1961Allowed
Municipal Committee Dungargarh Vs Mainabai
Madhya Pradesh High Court · (1963) JLJ 600
Central Provinces and Berar Municipalities Act, 1922 — Section 25(7)(i), 48(1)