High Courts27 Nov 1961Allowed
Shantabai alias Santosh Kumari Vs Sukhnandan Maikulal Tamboli of Indore
Madhya Pradesh High Court · (1962) MPLJ 617
Hindu Marriage Act, 1955 — Section 10(1)(b), 23(1)(b), 23(2), 9(1), 9(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,346 of 2,481
High Courts27 Nov 1961Allowed
Shantibai Vs Sukhnandan
Madhya Pradesh High Court · (1962) JLJ 442
Hindu Marriage Act, 1955 — Section 23(1)(b), 23(2)
High Courts27 Nov 1961Allowed
Maltibai Vs Bhimdeo Rao
Madhya Pradesh High Court · (1962) JLJ 230
Madhya Bharat Abolition of Jagirs Act, 2008 — Section 18Succession Act, 1925 — Section 370
High Courts25 Nov 1961Allowed
Sunderbai Babulal Rawala Vs Babulal Dewa Rawala
Madhya Pradesh High Court · (1962) MPLJ 448
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts24 Nov 1961Dismissed
Indore Malwa United Mills, Ltd. Vs Ramkaran
Madhya Pradesh High Court · (1962) JLJ 646
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3
High Courts21 Nov 1961Dismissed
Laxmikant Rao Vs Bhikalal
Madhya Pradesh High Court · (1963) JLJ 608
Central Provinces and Berar Money Lenders Act, 1934 — Section 11Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Nov 1961Dismissed
Shankarlal Kishanlal Vs Chandulal and Sons
Madhya Pradesh High Court · AIR 1962 MP 366 : (1964) JLJ 674 : (1962) MPLJ 167
Limitation Act, 1908 — Article 182
High Courts20 Nov 1961
Major Gopinathan Vs The State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1963) ILR (MP) 157
Army Act, 1950 — Section 125, 126, 191, 52, 69Penal Code, 1860 (IPC) — Section 147, 34, 341, 342, 352
High Courts09 Nov 1961Dismissed
Diman Singh Vs Rameshwar
Madhya Pradesh High Court · (1964) JLJ 279
Madhya Bharat Zamindari Abolition Act, 1951 — Section 41
High Courts09 Nov 1961Dismissed
Chhaganlal Vs Swaroop Chand
Madhya Pradesh High Court · (1962) JLJ 808
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 30 Rule 1
High Courts09 Nov 1961
BIRLA GWALIOR PRIVATE LTD. Vs COMMISSIONER OF Income Tax, M.P.
Madhya Pradesh High Court · (1962) ILR (MP) 987 : (1962) 44 ITR 847 : (1962) JLJ 249 : (1962) 7 MPLJ 236
Income Tax Act, 1961 — Section 10, 66
High Courts09 Nov 1961
Shankerlal Vs Ramshanker and Another
Madhya Pradesh High Court · AIR 1962 MP 273 : (1962) ILR (MP) 746 : (1962) JLJ 124 : (1962) 7 MPLJ 302
Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 417(3), 439
High Courts09 Nov 1961Partly Allowed
Baratilal Baijnath Vs Mst. Bindabai
Madhya Pradesh High Court · AIR 1963 MP 122 : (1962) ILR (MP) 424 : (1963) JLJ 166 : (1963) MPLJ 43
Arbitration Act, 1940 — Section 14, 2, 30, 32, 33
High Courts09 Nov 1961Dismissed
Chhaganlal Hiralal Vs Firm Swaroopchand Hukumchand and Others
Madhya Pradesh High Court · AIR 1962 MP 305 : (1962) 7 MPLJ 470
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 22 Rule 1, Order 22 Rule 11, Order 22 Rule 2, Order 22 Rule 3
High Courts09 Nov 1961Allowed
Dagadu Bonder Vs Babu Singh Gappal Singh and Others
Madhya Pradesh High Court · AIR 1962 MP 383 : (1962) JLJ 1097 : (1962) 7 MPLJ 538
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts09 Nov 1961Dismissed
Sunderlal Sardarmal Vs Dayalal Meghji and Co.
Madhya Pradesh High Court · (1962) MPLJ 187
Transfer of Property Act, 1882 — Section 108(m)
High Courts09 Nov 1961Dismissed
Sundarlal Vs Dayalal Meghji and Co.
Madhya Pradesh High Court · (1961) JLJ 1516
Transfer of Property Act, 1882 — Section 108(m)
High Courts06 Nov 1961Allowed
Ramdas (Baba) Vs State
Madhya Pradesh High Court · (1962) JLJ 117
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Specific Relief Act, 1877 — Section 42
High Courts06 Nov 1961Allowed
Tharpal Pokharlal Vs Govindram Kaluji and others
Madhya Pradesh High Court · (1962) JLJ 403 : (1962) MPLJ 445
High Courts02 Nov 1961Dismissed
Rawaji Gokkal Kulmi Vs Keshav Ramji Kulmi and Others
Madhya Pradesh High Court · AIR 1963 MP 202 : (1962) JLJ 1039
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, Order 6 Rule 17, Order 6 Rule 2Easements Act, 1882 — Section 15