COURT ARCHIVE

Madhya Pradesh High Court judgments

49,605 judgments · page 2,345 of 2,481

High Courts14 Dec 1961Dismissed

Metharam Basarmal Vs Khatanmal Jeoomal Joint Family Firm and others

Madhya Pradesh High Court · (1962) JLJ 599 : (1962) MPLJ 590

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8Displaced Persons (Debts Adjustment) Act, 1951 — Section 40(a)

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High Courts13 Dec 1961Dismissed

Smt. Saraswatibai Vs Md. Idrakuddin

Madhya Pradesh High Court · AIR 1963 MP 234 : (1963) ILR (MP) 485 : (1963) JLJ 415 : (1963) MPLJ 96

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 5, 64Registration Act, 1908 — Section 23, 30, 34, 76, 77

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High Courts12 Dec 1961Dismissed

Central India Chemicals Private Ltd. Vs Union of India (UOI)

Madhya Pradesh High Court · AIR 1962 MP 301 : (1962) JLJ 811 : (1962) 7 MPLJ 575

Limitation Act, 1908 — Section 30Railways Act, 1890 — Section 77, 80

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High Courts11 Dec 1961Allowed

Shivkunwar Vs Bhanu Prakash Singh

Madhya Pradesh High Court · (1962) JLJ 199

Succession Act, 1925 — Section 371, 372, 384

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High Courts08 Dec 1961Dismissed

Manohar Vasudeo Vs Gram Panchayat and Another

Madhya Pradesh High Court · AIR 1962 MP 177 : (1963) MPLJ 23

Central Provinces and Berar Panchayats Act, 1946 — Section 42(1)Constitution of India, 1950 — Article 265

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High Courts08 Dec 1961Allowed

Tirjugi Sitaram Vs Badlu Prasad Bheruprashad

Madhya Pradesh High Court · AIR 1962 MP 361 : (1962) MPLJ 183

Civil Procedure Code, 1908 (CPC) — Section 60(1)

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High Courts07 Dec 1961Dismissed

Chandrojirao (Col. Shrimant Sardar) Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1962) MPLJ 482

Constitution of India, 1950 — Article 226, 227Madhya Bharat Abolition of Jagirs Act, 2008 — Section 4, 5

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High Courts06 Dec 1961Dismissed

Buta Singh Shankar Singh Vs State of Madhya Pradesh

Madhya Pradesh High Court · AIR 1962 MP 205 : (2005) ILR (MP) 372 : (1962) JLJ 268 : (1962) 7 MPLJ 255

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 148

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High Courts06 Dec 1961Partly Allowed

Loonkaran Parakh and Others Vs State of Madhya Pradesh and Another

Madhya Pradesh High Court · AIR 1962 MP 196 : (1962) JLJ 151 : (1962) 7 MPLJ 297 : (1962) MPLJ 297

Central Provinces and Berar Municipalities Act, 1922 — Section 66, 66(1), 85Octroi Rules, 1965 — Rule 30, 38, 45

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High Courts06 Dec 1961Allowed

Dhanna Lalaram Kachi and another Vs State of M.P.

Madhya Pradesh High Court · (1962) JLJ 119 : (1962) MPLJ 848

Penal Code, 1860 (IPC) — Section 307, 34

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High Courts06 Dec 1961

Dhanna Vs State

Madhya Pradesh High Court · (1962) JLJ 1058

Penal Code, 1860 (IPC) — Section 307, 34

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High Courts05 Dec 1961

Chanaram Vs Pyari Bahu

Madhya Pradesh High Court · (1963) JLJ 355

Madhya Bharat Land Revenue and Tenancy Act, 2007 — Section 54(7)Madhya Bharat Zamindari Abolition Act, 1951 — Section 41

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High Courts04 Dec 1961

Jawaharlal Chunnilal Vs Ramkrishna Malik alias Jafarmal

Madhya Pradesh High Court · (1962) JLJ 969 : (1962) MPLJ 461

Madhya Pradesh Public Trust Act, 1951 — Section 32

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High Courts02 Dec 1961Dismissed

Krishnrao and Others Vs Deorao Yeshwantrao

Madhya Pradesh High Court · AIR 1963 MP 49 : (1962) MPLJ 154

Civil Procedure Code, 1908 (CPC) — Section 50, 53

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High Courts01 Dec 1961Dismissed

Smt. Premanbai Vs Channoolal Punao

Madhya Pradesh High Court · AIR 1963 MP 57 : (1964) ILR (MP) 75 : (1962) JLJ 517 : (1962) 7 MPLJ 770 : (1962) MPLJ 770

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High Courts01 Dec 1961Allowed

Ambika Prasad Bhawani Sao and Another Vs Shiv Shankar Dayal Choube

Madhya Pradesh High Court · AIR 1963 MP 194 : (1962) ILR (MP) 557 : (1963) JLJ 129

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 2, 2(12)Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 8

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High Courts29 Nov 1961Allowed

Jagannath Ganpatram Agarwal Vs Jamnalal Sidhheshwar and others

Madhya Pradesh High Court · (1962) JLJ 757 : (1962) MPLJ 548

Limitation Act, 1963 — Section 14

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High Courts29 Nov 1961

Shantilal Bardichand Mahajan Vs Champalal Radhaji and Others

Madhya Pradesh High Court · AIR 1962 MP 363 : (1962) JLJ 604 : (1962) 7 MPLJ 596 : (1962) MPLJ 596

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 99Transfer of Property Act, 1882 — Section 53

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High Courts29 Nov 1961Dismissed

Indore Malwa United Mills Ltd. Vs Ramkaran Ghisslal

Madhya Pradesh High Court · AIR 1963 MP 197 : (1964) MPLJ 848

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 73Evidence Act, 1872 — Section 114

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High Courts29 Nov 1961

State of Madhya Pradesh Vs Dewas Biscuit Factory Dewas etc.

Madhya Pradesh High Court · AIR 1963 MP 201 : (1962) JLJ 1045 : (1962) MPLJ 114

Companies Act, 1956 — Section 511, 530

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