High Courts02 Feb 1962Allowed
Union of India (UOI) Vs Haji Jiwakhan
Madhya Pradesh High Court · AIR 1962 MP 374 : (1962) JLJ 1125 : (1962) 7 MPLJ 732 : (1962) MPLJ 193
Railways Act, 1890 — Section 77
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,343 of 2,481
High Courts31 Jan 1962Dismissed
The Allahabad Bank Ltd. Vs Chaitram Choudhari and Others
Madhya Pradesh High Court · AIR 1964 MP 226 : (1963) ILR (MP) 259 : (1963) JLJ 401 : (1963) MPLJ 350
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 21 Rule 26(3), Order 34 Rule 15, 42High Court of Madhya Pradesh Rules, 2008 — Rule 13
High Courts31 Jan 1962Dismissed
Poonamchand Ghasiram Rathod Vs The Regional Transport Authority, Indore Region and Others
Madhya Pradesh High Court · AIR 1962 MP 203 : (1963) ILR (MP) 385 : (1962) JLJ 610 : (1962) 7 MPLJ 528 : (1962) MPLJ 528
Motor Vehicles Act, 1939 — Section 57, 57(3), 57(4), 57(5), 58(1)
High Courts31 Jan 1962Allowed
Anandjl Kalyanji Idol of Jain Shwetambar Temple, Ujjain Vs Daulvt Singh Nathuramji Kulmi and others
Madhya Pradesh High Court · (1962) MPLJ 506
Madhya Bharat Zamindari Abolition Act, 1951 — Section 38
High Courts31 Jan 1962Dismissed
Laxminarayan Sawalram Vs Dwarkaprasad Rudmal and Another
Madhya Pradesh High Court · AIR 1964 MP 55 : (1963) ILR (MP) 263 : (1963) JLJ 476
Partnership Act, 1932 — Section 28(7), 34, 47, 48, 49Provincial Insolvency Act, 1920 — Section 28
High Courts30 Jan 1962Allowed
Union of India Vs Allauddin Aulia Sahib, Bidi Manufacturers, Burhanpur
Madhya Pradesh High Court · (1962) JLJ 1003 : (1962) MPLJ 623
Contract Act, 1872 — Section 15LRailways Act, 1890 — Section 72
High Courts30 Jan 1962Dismissed
Nazir Bhai Haji Ghisabhai Vs Phoolchand Munnalal Jaiswal and Others
Madhya Pradesh High Court · AIR 1962 MP 199 : (1962) JLJ 941 : (1962) 7 MPLJ 570 : (1962) MPLJ 570
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 47
High Courts30 Jan 1962Dismissed
Sitabai Nabya Kulmi Vs Tuljabai Trimbak Kulmi and Another
Madhya Pradesh High Court · AIR 1963 MP 322 : (1963) ILR (MP) 75 : (1963) JLJ 329 : (1963) MPLJ 589
High Courts29 Jan 1962Allowed
Tejbhan Singh Bhagwant Singh Vs Collector, Rewa and others
Madhya Pradesh High Court · (1962) JLJ 936 : (1962) MPLJ 533
Penal Code, 1860 (IPC) — Section 457
High Courts29 Jan 1962Dismissed
Bhawanilal Lachchi Ram and Others Vs Badri Lal and Others
Madhya Pradesh High Court · AIR 1964 MP 153 : (1963) JLJ 791
Companies Act, 1956 — Section 11(2)Limitation Act, 1908 — Article 115, 60, 62, 97Partnership Act, 1932 — Section 69
High Courts25 Jan 1962Dismissed
Inayat Hussain Vs Employees State Insurance Corporation and Others
Madhya Pradesh High Court · AIR 1963 MP 130 : (1963) 7 FLR 299 : (1964) ILR (MP) 292 : (1963) JLJ 627 : (1964) 1 LLJ 677 : (1963) MPLJ 727
Employees State Insurance Act, 1948 — Section 2(17), 40
High Courts25 Jan 1962Allowed
Ramdas Vs State
Madhya Pradesh High Court · (1962) JLJ 395
Criminal Procedure Code, 1898 (CrPC) — Section 262Penal Code, 1860 (IPC) — Section 379
High Courts25 Jan 1962
Mohammadi Begum Vs Abdul Majid
Madhya Pradesh High Court · (1963) JLJ 305
Civil Procedure Code, 1908 (CPC) — Section 49
High Courts23 Jan 1962Dismissed
Ramkunwarbai Vs Ramchandra
Madhya Pradesh High Court · (1963) JLJ 682
Registration Act, 1908 — Section 32
High Courts23 Jan 1962Dismissed
Shravan Vastralya Vs Har Vilas
Madhya Pradesh High Court · (1963) JLJ 958
Madhya Bharat Panchayat Act, 1949 — Section 65
High Courts23 Jan 1962Allowed
Bhagwatinand Vs Ramchandra Shivpratap and Another
Madhya Pradesh High Court · AIR 1964 MP 211 : (1963) JLJ 696
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 51
High Courts23 Jan 1962Dismissed
Kundanmal Uttamchand Vs Jwala Prasad and Another
Madhya Pradesh High Court · AIR 1963 MP 183
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts23 Jan 1962Dismissed
Veerchand Devichand Teli Vs Kashibai Punamchandji Salvi and another
Madhya Pradesh High Court · (1962) JLJ 617 : (1962) MPLJ 895
Contract Act, 1872 — Section 135
High Courts23 Jan 1962
Victor Solomon David Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1966) CriLJ 841 : (1967) ILR (MP) 601 : (1966) 11 MPLJ 877
Evidence Act, 1872 — Section 105, 3Penal Code, 1860 (IPC) — Section 100, 102, 302, 304, 34
High Courts23 Jan 1962Dismissed
Kundanmal Vs Jwala Prasad
Madhya Pradesh High Court · (1962) JLJ 392
Limitation Act, 1908 — Section 5