High Courts23 Feb 1962
SARDAR TARA SINGH Vs COMMISSIONER OF Income Tax, M. P.
Madhya Pradesh High Court · (1963) ILR (MP) 371 : (1963) 47 ITR 756 : (1962) JLJ 651 : (1962) 7 MPLJ 672 : (1962) MPLJ 672
Income Tax Act, 1922 — Section 10(2)(vi)
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,342 of 2,481
High Courts21 Feb 1962Dismissed
Antoo Dhimar, Minor through Guardian Vs Jagat Singh and others
Madhya Pradesh High Court · (1962) JLJ 852 : (1962) MPLJ 657
Motor Vehicles Act, 1988 — Section 96
High Courts21 Feb 1962Allowed
Vishnu Prasad Sharma and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1962 MP 270 : (1962) JLJ 953 : (1962) 7 MPLJ 664
Land Acquisition Act, 1894 — Section 4, 4(1), 6
High Courts19 Feb 1962Dismissed
Hindu Singh Vs Radhabai
Madhya Pradesh High Court · (1967) JLJ 809
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1(2)
High Courts19 Feb 1962Dismissed
Mohanlal Hargovindas Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1962 MP 245 : (1962) JLJ 725 : (1962) 7 MPLJ 935
Constitution of India, 1950 — Article 245, 286(1), 286(2)Madhya Pradesh General Sales Tax Act, 1958 — Section 11A, 22(4), 27A, 4, 4(6)Sales Tax Laws Validation Act, 1956 — Section 2
High Courts17 Feb 1962Allowed
Takhatmal Moth Raj Vs Bharat Nidhi Ltd. and Another
Madhya Pradesh High Court · AIR 1963 MP 132 : (1962) JLJ 957 : (1963) MPLJ 98 : (1962) 7 MPLJ 685
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 60Transfer of Property Act, 1882 — Section 130
High Courts16 Feb 1962Dismissed
Mahant Vaishnavadas Vs Ramanujdas Minor through G.A.L. Mst. Binodini
Madhya Pradesh High Court · (1962) JLJ 859 : (1962) MPLJ 674
Limitation Act, 1963 — Article 120
High Courts16 Feb 1962
Gokul Prasad Moujilal Bharat Vs Laxman Singh Maha Singh and Others
Madhya Pradesh High Court · AIR 1962 MP 265 : (1963) ILR (MP) 620 : (1962) JLJ 416 : (1962) 7 MPLJ 641
Co-operative Societies Act, 1912 — Section 43(2)Madhya Pradesh Co-operative Societies Rules, 1962 — Rule 26
High Courts15 Feb 1962Dismissed
Mritunjayaprasad Shital Prasad Subhedar and another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1962) JLJ 847 : (1962) MPLJ 678
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 2(g)
High Courts15 Feb 1962Allowed
Kalu Ram Pannalal and Another Vs V. Jagannath Kalua
Madhya Pradesh High Court · AIR 1963 MP 151 : (1962) JLJ 593
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14Limitation Act, 1908 — Section 22
High Courts14 Feb 1962Allowed
Onkar Bahadur Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1963 MP 174 : (1963) JLJ 311 : (1963) MPLJ 136
Constitution of India, 1950 — Article 300Land Revenue Act — Section 202
High Courts11 Feb 1962Allowed
Dayaram Vs Rent Controlling Authority
Madhya Pradesh High Court · (1964) JLJ 366
Constitution of India, 1950 — Article 226, 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 14(1), 30, 39, 39(4)
High Courts09 Feb 1962Allowed
Anandilal Vs Ram Narain
Madhya Pradesh High Court · (1964) JLJ 655
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Section 15(1)
High Courts09 Feb 1962Allowed
Ramkripal Sheoprasad and Others Vs Municipal Committee
Madhya Pradesh High Court · AIR 1963 MP 240 : (1963) ILR (MP) 94 : (1963) JLJ 290 : (1963) MPLJ 261
Central Provinces and Berar Municipalities Act, 1922 — Section 66(1)Constitution of India, 1950 — Article 265Contract Act, 1872 — Section 23, 25, 45
High Courts09 Feb 1962Dismissed
J.B. Mangharam and Co. Vs Employees State Insurance Corporation
Madhya Pradesh High Court · (1963) JLJ 772
Employees State Insurance Act, 1948 — Section 66Factories Act, 1948 — Section 21
High Courts09 Feb 1962Allowed
Anandilal Vs Ramnarain
Madhya Pradesh High Court · (1962) JLJ 1059
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Section 15(1)
High Courts08 Feb 1962Dismissed
Ranjit Singh Raisinghji Thakur Vs Bapumiyan Sardarkhan
Madhya Pradesh High Court · (1962) JLJ 1020 : (1962) MPLJ 951
Madhya Pradesh Money Lenders Act, 1934 — Section 3, 7, 7(a), 8
High Courts07 Feb 1962Allowed
Sheoraj Singh and Another Vs Mst. Munia and Others
Madhya Pradesh High Court · AIR 1963 MP 360 : (1963) ILR (MP) 401 : (1963) JLJ 585 : (1963) MPLJ 540
Hindu Succession Act, 1956 — Section 8
High Courts06 Feb 1962Dismissed
Rameshwar Harnarain and Another Vs Smt. Bhagwatibai Ramkishan
Madhya Pradesh High Court · AIR 1962 MP 384 : (1962) JLJ 1038 : (1962) MPLJ 280
Stamp Act, 1899 — Section 36
High Courts02 Feb 1962Allowed
N.P. Srivastaya Vs Dr. Hari Vinayak Pataskar and Others
Madhya Pradesh High Court · AIR 1962 MP 221 : (1963) ILR (MP) 390 : (1962) JLJ 947 : (1962) 7 MPLJ 542
Jabalpur University Act, 1956 — Section 11(2), 11(3), 11(8)