High Courts17 Oct 1961Dismissed
Shriniwas Shantilal (Debtor) Vs Chaganlal Maganlal (Creditor)
Madhya Pradesh High Court · (1962) JLJ 1048 : (1962) MPLJ 459
Provincial Insolvency Act, 1920 — Section 10, 24
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,348 of 2,481
High Courts16 Oct 1961Allowed
Maniram Budha Chamar and Others Vs Pannalal Motiram Chamar and Another
Madhya Pradesh High Court · AIR 1962 MP 275 : (1962) JLJ 58 : (1962) MPLJ 115
Constitution of India, 1950 — Article 19(1)
High Courts16 Oct 1961Allowed
Gopilal Vs Nagjiram
Madhya Pradesh High Court · (1962) JLJ 120
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, 10
High Courts13 Oct 1961Allowed
Ramchandra Jeetmal and Others Vs Jeetmal Ganpat Porwal and Another
Madhya Pradesh High Court · AIR 1962 MP 380 : (1962) JLJ 53 : (1962) 7 MPLJ 323 : (1962) MPLJ 323
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts12 Oct 1961Dismissed
Indore Soap Factory, Bombay Vs National Industries Co., Bombay
Madhya Pradesh High Court · (1962) MPLJ 540
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, 40
High Courts12 Oct 1961Dismissed
Indra Singh and Sons Private Ltd. Vs Sales Tax Officer and Others
Madhya Pradesh High Court · AIR 1962 MP 128 : (1962) JLJ 349 : (1962) 7 MPLJ 176
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 13Central Sales Tax Act, 1956 — Section 7, 7(3), 8(3)Constitution of India, 1950 — Article 13, 226
High Courts12 Oct 1961Dismissed
The Gwalior Brewary Ltd. Vs The Central Bank of India Ltd.
Madhya Pradesh High Court · (1962) JLJ 1112 : (1967) MPLJ 795
High Courts11 Oct 1961Allowed
Pooranchand Sharma Vs Smt. Saila Bala Dassi and another
Madhya Pradesh High Court · (1962) JLJ 1071 : (1962) MPLJ 198
Madhya Pradesh Land Revenue Code, 1954 — Section 223(4)
High Courts11 Oct 1961Dismissed
Mohammad Khan Vs Surat Singh
Madhya Pradesh High Court · AIR 1963 MP 137 : (1963) ILR (MP) 299 : (1962) 7 MPLJ 185 : (1962) MPLJ 185
Limitation Act, 1908 — Article 116, 97
High Courts11 Oct 1961Dismissed
Manmal Sewaram Mahajan Vs Deepchand and Indumal Mahajan and others
Madhya Pradesh High Court · (1962) JLJ 613 : (1962) MPLJ 501
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Gwalior Civil Procedure Code — Section 439
High Courts10 Oct 1961Dismissed
Shivprasad Vs State
Madhya Pradesh High Court · (1961) JLJ 1421
Central Provinces and Berar Panchayats Act, 1946 — Section 8
High Courts10 Oct 1961Dismissed
Shiv Prasad (Pandit) alias Moni Maharaj Vs State of M.P. and others
Madhya Pradesh High Court · (1962) MPLJ 209
Constitution of India, 1950 — Article 226
High Courts09 Oct 1961Allowed
State of Madhya Pradesh Vs Abdul Kadir Khan
Madhya Pradesh High Court · AIR 1963 MP 125 : (1963) CriLJ 442(1) : (1962) ILR (MP) 629 : (1962) JLJ 1140
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 247, 249, 4(1)Motor Vehicles Act, 1939 — Section 112
High Courts09 Oct 1961Allowed
Gulam Ali Bohara Vs Vishwanath Balwant Mahakal
Madhya Pradesh High Court · AIR 1962 MP 308 : (1962) JLJ 374 : (1962) 7 MPLJ 317
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, Order 9 Rule 9, 151, 151High Court of Madhya Pradesh Rules, 2008 — Rule 12
High Courts09 Oct 1961Dismissed
Bhuralal Marwada Vs Bhiriya Deshwali and Another
Madhya Pradesh High Court · AIR 1963 MP 210 : (1962) JLJ 433
Evidence Act, 1872 — Section 91, 92
High Courts09 Oct 1961
Iqubal Prakash Jwaladas Vs State of M.P.
Madhya Pradesh High Court · (1962) JLJ 156 : (1962) MPLJ 465
Motor Vehicles Act, 1939 — Section 110, 110F
High Courts06 Oct 1961Dismissed
Narain Singh Vs Board of Revenue
Madhya Pradesh High Court · (1962) JLJ 523
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226Land Revenue Act, 1917 — Section 128
High Courts06 Oct 1961
Dr. S.C. Barat and Another Vs Hari Vinayak Pataskar and Others
Madhya Pradesh High Court · AIR 1962 MP 180 : (1962) ILR (MP) 360 : (1962) JLJ 355
Constitution of India, 1950 — Article 361(1), 361(4)Jabalpur University Act, 1956 — Section 9
High Courts06 Oct 1961Dismissed
Gokul Prasad and Others Vs M.M. Sohani and Others
Madhya Pradesh High Court · AIR 1962 MP 126 : (1962) 7 MPLJ 50
Constitution of India, 1950 — Article 226
High Courts06 Oct 1961Dismissed
Gokal Prasad Vs M.M. Sohni
Madhya Pradesh High Court · (1961) JLJ 1464
Constitution of India, 1950 — Article 226