High Courts21 Nov 1962Dismissed

Dattatraya Vs Amirkhan

Madhya Pradesh High Court · (1965) JLJ 175

Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Nov 1962Allowed

State Vs Mun. Com. Damoh

Madhya Pradesh High Court · (1962) JLJ 1142

Central Provinces and Berar Agricultural Produce Market Act, 1935 — Section 3
High Courts07 Nov 1962

In Re: Amboo Bhai Patel

Madhya Pradesh High Court · (1963) JLJ 465

Civil Procedure Code, 1908 (CPC) — Section 80Motor Vehicles Act, 1988 — Section 130