Central Excise Rules, 1944 — Rule 226, 53, 9(1), 9(2)Central Excises and Salt Act, 1944 — Section 35, 36Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10

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High Courts12 Sept 1962Dismissed

Damodardas Nagori Motilal Vs The Rubby General Insurance Co. Ltd.

Madhya Pradesh High Court · AIR 1965 MP 32 : (1964) ILR (MP) 739 : (1965) 10 MPLJ 801 : (1965) MPLJ 801

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High Courts12 Sept 1962Dismissed

Anandibai and Another Vs Sundarabai

Madhya Pradesh High Court · AIR 1965 MP 85 : (1965) ILR (MP) 125 : (1965) JLJ 532

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Hindu Succession Act, 1956 — Section 14

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High Courts11 Sept 1962

CENTRAL INDIA INDUSTRIAL CORPORATION LTD. Vs COMMISSIONER OF Income Tax, NAGPUR.

Madhya Pradesh High Court · (1964) ILR (MP) 455 : (1963) 48 ITR 543 : (1963) JLJ 148 : (1962) 7 MPLJ 1152

Income Tax Act, 1961 — Section 23A

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High Courts10 Sept 1962

LAKHAMICHAND MUCHHAL Vs COMMISSIONER OF Income Tax, M.P.

Madhya Pradesh High Court · (1964) ILR (MP) 331 : (1963) 48 ITR 562 : (1963) JLJ 739 : (1962) 7 MPLJ 1146 : (1962) MPLJ 1146

Income Tax Act, 1961 — Section 10(2)(xv), 66(1)

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High Courts10 Sept 1962Dismissed

Lachman Singn Vs State of M.P. and Others

Madhya Pradesh High Court · (1967) JLJ 10 : (1967) MPLJ 415

Madhya Pradesh General Sales Tax Act, 1958 — Section 7

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High Courts07 Sept 1962

COMMISSIONER OF Income Tax, MADHYA PRADESH, NAGPUR AND BHANDARA Vs MADANLAL CHHAGANLAL.

Madhya Pradesh High Court · (1964) ILR (MP) 327 : (1963) 50 ITR 477

Income Tax Act, 1961 — Section 26A

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High Courts07 Sept 1962

Commissioner Income Tax Vs Madanlal Chaganlal

Madhya Pradesh High Court · (1965) JLJ 184

Income Tax Act, 1961 — Section 26A

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High Courts06 Sept 1962Dismissed

Achchelal Lohar Vs Janpada Sabha and Another

Madhya Pradesh High Court · AIR 1963 MP 74 : (1963) ILR (MP) 777 : (1963) JLJ 5

Central Provinces and Berar Local Government Act, 1948 — Section 90Constitution of India, 1950 — Article 245, 265

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High Courts05 Sept 1962Dismissed

Mohan Singh Laxman Singhji Rajput Vs Bhawarlal Nahta and Others

Madhya Pradesh High Court · AIR 1963 MP 140 : (1962) JLJ 1026 : (1963) MPLJ 498 : (1962) 7 MPLJ 1112

Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 90(3)

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