High Courts09 Jan 1963Dismissed
Seth Fida Hussain Vs Fazal Hussain and Others
Madhya Pradesh High Court · AIR 1963 MP 232 : (1964) ILR (MP) 623 : (1963) JLJ 282 : (1963) MPLJ 243
Arbitration Act, 1940 — Section 21Evidence Act, 1872 — Section 116
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,330 of 2,481
High Courts08 Jan 1963
Deviden Chenaji Vs Mankibai Devideen
Madhya Pradesh High Court · (1966) CriLJ 1089 : (1966) ILR (MP) 828 : (1966) JLJ 229 : (1966) 11 MPLJ 831
Limitation Act, 1963 — Section 15
High Courts04 Jan 1963Dismissed
Ramchandra Laxmichand Vs Municipal Council, Satna
Madhya Pradesh High Court · (1963) JLJ 276
Madhya Pradesh Municipalities Act, 1961 — Section 164
High Courts02 Jan 1963Allowed
Commissioner of Sales Tax Vs Ram Dulare Balkishan and Bros.
Madhya Pradesh High Court · (1963) JLJ 287 : (1963) MPLJ 256 : (1963) 14 STC 202
Central Provinces and Berar Sales Tax Act, 1947 — Section 2(c)
High Courts22 Dec 1962Dismissed
Bhuneshwar Prasad Vs Dropta Bai
Madhya Pradesh High Court · AIR 1963 MP 259 : (1963) ILR (MP) 554 : (1963) JLJ 474 : (1963) MPLJ 346
Hindu Marriage Act, 1955 — Section 24, 28
High Courts21 Dec 1962Allowed
Bhagwandas Vs Municipal Committee Damoh
Madhya Pradesh High Court · (1964) JLJ 713
Central Provinces and Berar Municipalities Act, 1922 — Section 25(1), 25(6)
High Courts21 Dec 1962Allowed
Purshattam Narayan Vs Sugan Chand Pannalal and Others
Madhya Pradesh High Court · AIR 1964 MP 27 : (1963) JLJ 363 : (1963) MPLJ 678
Limitation Act, 1908 — Section 12(2)
High Courts21 Dec 1962
Commissioner of Sales Tax Vs Laddumal Jangilal of Daulatganj
Madhya Pradesh High Court · (1964) ILR (MP) 824 : (1964) ILR (MP) 40 : (1965) JLJ 193 : (1963) MPLJ 198 : (1964) 15 STC 54
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts19 Dec 1962Dismissed
Nagar Palika, Sabalgarh Vs Laxminarayan Ramparshad Vaishya of Sabalgarh
Madhya Pradesh High Court · (1966) ILR (MP) 735 : (1968) JLJ 755 : (1968) MPLJ 808
Gwalior State Municipalities Act, 1993 — Section 52(j)
High Courts19 Dec 1962Dismissed
Baburam Vs M/s Roshanlal Shri-krishnadas
Madhya Pradesh High Court · (1963) JLJ 656
Sugar and Gur (Futures and Options) (Prohibition) Order, 1949 — Clause 3
High Courts14 Dec 1962
Mohanlal Vishram Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1965) JLJ 181 : (1964) 15 STC 331
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts13 Dec 1962Allowed
Shewaram and Sons Vs Indore Municipal Corporation
Madhya Pradesh High Court · (1963) JLJ 229
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Municipal Corporation Act, 1956 — Section 132, 132(1), 133, 3(2), 427
High Courts11 Dec 1962
Sunderlal Vs State
Madhya Pradesh High Court · (1963) JLJ 271
Central Provinces and Berar General Clauses Act, 1914 — Section 20Central Provinces and Berar Local Government Act, 1948 — Section 16(1)
High Courts08 Dec 1962Allowed
Tirjugi Vs Badlu Prasad
Madhya Pradesh High Court · (1963) JLJ 33
Civil Procedure Code, 1908 (CPC) — Section 60(h)
High Courts05 Dec 1962Dismissed
Sukhdeo Chunnilal Vs Gendalal Salukchand and Others
Madhya Pradesh High Court · AIR 1965 MP 24 : (1965) ILR (MP) 516 : (1965) JLJ 167 : (1965) 10 MPLJ 102 : (1965) MPLJ 102
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 12, Order 41 Rule 12Provincial Small Cause Courts Act, 1887 — Section 25
High Courts05 Dec 1962Allowed
Deorao Jadhav Vs Board of Revenue
Madhya Pradesh High Court · (1963) JLJ 88
Madhya Pradesh Abolition of Jagirs and Land Reforms Act, 1952 — Section 30
High Courts05 Dec 1962Dismissed
Sukhdeo Vs Gendalal
Madhya Pradesh High Court · (1965) JLJ 94
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts05 Dec 1962Dismissed
Laxmi Oil Mills Rajpur (Firm) Vs Liladhar Chhaganlal (Firm)
Madhya Pradesh High Court · (1966) JLJ 531
Partnership Act, 1932 — Section 59, 69, 71
High Courts28 Nov 1962
In Re: Bisram Punau Ganda Kotwar and Others
Madhya Pradesh High Court · (1963) CriLJ 820 : (1964) ILR (MP) 472 : (1963) JLJ 314 : (1963) MPLJ 143
Penal Code, 1860 (IPC) — Section 497, 498
High Courts26 Nov 1962Allowed
Chunnilal Onkarmal Ltd. and Another Vs Mohanlal Balkrishna Agarwal and Another
Madhya Pradesh High Court · AIR 1964 MP 126 : (1963) JLJ 238 : (1963) MPLJ 184
Contract Act, 1872 — Section 73, 74