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Madhya Pradesh High Court judgments

47,634 judgments · page 2,139 of 2,382

High Courts27 Apr 1976Dismissed

Navnitdas Vs Bhagwandas

Madhya Pradesh High Court · (1979) JLJ 551

Contract Act, 1872 — Section 23, 6Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 12(3), 13(1)
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High Courts27 Apr 1976Dismissed

Navnitdas Pitamber Das Vs Bhagwandas Gordhan Das Gandhi

Madhya Pradesh High Court · (1977) ILR (MP) 227

Contract Act, 1872 — Section 23Madhya Pradesh Accommodation (Requisition) Act, 1948 — Section 6(5)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 12(3), 13(1)
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High Courts26 Apr 1976Dismissed

Gouribai Ramnarayan and others Vs Ranidan Askaran Golchha

Madhya Pradesh High Court · (1977) MPLJ 456

Hindu Succession Act, 1956 — Section 14, 14(1), 19, 3(2), 6Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 12(1)(b), 12(1)(b)Wealth Tax Act, 1957 — Section 14, 3, 4(1), 6, 7
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High Courts26 Apr 1976Dismissed

Gauribai and others Vs Ranidan

Madhya Pradesh High Court · (1979) JLJ 245

Hindu Succession Act, 1956 — Section 14, 14(1)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1), 12(1)(a), 12(1)(b)Wealth Tax Act, 1957 — Section 14, 3
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High Courts21 Apr 1976

Laxmi Narayan Vs Baburam

Madhya Pradesh High Court · AIR 1977 MP 191 : (1977) JLJ 493 : (1977) MPLJ 67

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
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