COURT ARCHIVE

Madhya Pradesh High Court judgments

47,634 judgments · page 2,141 of 2,382

High Courts10 Feb 1976

Kantilal Jadhavji Vs Ramchandrarao Gangadharrao Deshmukh

Madhya Pradesh High Court · (1976) 02 MP CK 0001

Civil Procedure Code, 1908 (CPC) — Section 107(2), 151Contract Act, 1872 — Section 69Madhya Pradesh Accommodation (Requisition) Act, 1948 — Section 9

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High Courts09 Feb 1976Allowed

Kanhaiyalal Vs The Board of Revenue M.P., Gwalior and Others

Madhya Pradesh High Court · AIR 1977 MP 94 : (1977) 22 MPLJ 17

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85Constitution of India, 1950 — Article 226Madhya Pradesh Co-operative Societies Rules, 1962 — Rule 66(2)(g), 66(2)(h)

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High Courts06 Feb 1976Partly Allowed

The Madhya Pradesh State Road Transport Corporation Vs State Transport Appellate Tribunal, M.P., Gwalior and Others

Madhya Pradesh High Court · AIR 1976 MP 169 : (1981) ILR (MP) 32 : (1976) JLJ 309 : (1976) 21 MPLJ 268

Motor Vehicles Act, 1939 — Section 68F(1A), 68F(1B), 68F(1C), 68F(1D)

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High Courts05 Feb 1976

Nathu Prasad Vs Singhai Kapurchand

Madhya Pradesh High Court · AIR 1976 MP 136 : (1977) ILR (MP) 1131 : (1976) 21 MPLJ 306

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 9, 141Evidence Act, 1872 — Section 3

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High Courts02 Feb 1976

Todarmal Safarishmal Lashkar Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1980) ILR (MP) 613 : (1979) 118 ITR 759 : (1976) JLJ 406 : (1976) 21 MPLJ 335

Income Tax Act, 1922 — Section 22(1)Income Tax Act, 1961 — Section 139, 139(2), 271, 271(1)

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High Courts02 Feb 1976

Commissioner of Income Tax Vs Khemraj Laxmichand

Madhya Pradesh High Court · (1980) ILR (MP) 511 : (1979) JLJ 17 : (1978) 23 MPLJ 263 : (1978) MPLJ 263

Income Tax Act, 1961 — Section 184

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High Courts02 Feb 1976

Shrilal Jadho Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1976) CriLJ 1325 : (1976) JLJ 285 : (1976) 21 MPLJ 443

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302

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High Courts28 Jan 1976

R.M.E. Works Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1977) ILR (MP) 1039 : (1976) JLJ 355 : (1976) 21 MPLJ 244 : (1976) 38 STC 310

Essential Commodities Act, 1955 — Section 2

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High Courts22 Jan 1976Allowed

Ishak Vs State of M.P.

Madhya Pradesh High Court · (1976) JLJ 351

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 106, 302, 79

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High Courts22 Jan 1976Dismissed

Daryao Singh and Others Vs Smt. Halkibai and Others

Madhya Pradesh High Court · AIR 1976 MP 194 : (1978) ILR (MP) 267 : (1976) JLJ 583 : (1976) 21 MPLJ 487

Transfer of Property Act, 1882 — Section 41

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High Courts21 Jan 1976Dismissed

Panjumal Daulatram (Firm) Vs Sakhi Gopal Thakurdin Agrawal

Madhya Pradesh High Court · (1980) ILR (MP) 672 : (1979) JLJ 230 : (1977) MPLJ 762

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(e), 12(1)(f), 12(6)

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High Courts20 Jan 1976Dismissed

Daulal Goverdhan Sahu Vs Indian Mill Stores, Raipur

Madhya Pradesh High Court · (1978) ILR (MP) 373 : (1977) JLJ 472

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(f)Partnership Act, 1932 — Section 63(2), 69(2), 69(3)

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High Courts20 Jan 1976Allowed

Dagu Satrughan and others Vs Sukhiram Ratiram Sao and others

Madhya Pradesh High Court · (1977) JLJ 104

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100

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High Courts19 Jan 1976Allowed

Malwa Vanaspati Mazdoor Union, Indore Vs President, Industrial Court, Indore and Another

Madhya Pradesh High Court · (1976) JLJ 299

Madhya Pradesh Industrial Relations Act, 1960 — Section 16(b)(vi)

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High Courts17 Jan 1976

The State of Madhya Pradesh Vs Hari Mohan and Others

Madhya Pradesh High Court · (1976) CriLJ 930 : (1978) ILR (MP) 490 : (1976) JLJ 263 : (1976) 21 MPLJ 281

Penal Code, 1860 (IPC) — Section 34, 409

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High Courts17 Jan 1976Allowed

Malwa Vanaspati Mazdoor Union, Indore Vs President, Industrial Court, Indore and another

Madhya Pradesh High Court · (1976) 01 MP CK 0004

Madhya Pradesh Industrial Relations Act, 1960 — Section 16(b)(vi)

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High Courts16 Jan 1976Allowed

State of Madhya Pradesh Vs Nandlal Pooranlal and others

Madhya Pradesh High Court · (1980) JLJ 60 : (1977) JLJ 345

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts15 Jan 1976Dismissed

Narayan Ratan Vs Indian Mill Stores

Madhya Pradesh High Court · (1978) ILR (MP) 280 : (1977) JLJ 434

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1)(b), 12(1)(f)

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High Courts08 Jan 1976

Bhagwandas Shobhalal Jain Vs The Commissioner of Sales Tax

Madhya Pradesh High Court · (1980) ILR (MP) 278 : (1978) 23 MPLJ 334 : (1978) MPLJ 334 : (1978) 41 STC 387

Madhya Pradesh General Sales Tax Act, 1958 — Section 44

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High Courts07 Jan 1976

Commissioner of Sales Tax Vs Bombay Textile Stores

Madhya Pradesh High Court · (1980) ILR (MP) 188 : (1978) 23 MPLJ 291 : (1978) MPLJ 291 : (1978) 41 STC 484

Central Sales Tax Act, 1956 — Section 13, 8, 9

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