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Madhya Pradesh High Court judgments

47,634 judgments · page 2,143 of 2,382

High Courts14 Nov 1975Dismissed

Gajadhar Vs Smt. Rajrani

Madhya Pradesh High Court · AIR 1977 MP 98 : (1979) ILR (MP) 152 : (1976) 21 MPLJ 469

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 27, Order 7 Rule 11, 2(2), 96Court Fees Act, 1870 — Article 17, 18, 12, 12Madhya Pradesh Public Trust Act, 1951 — Section 2(4), 27(4), 5
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High Courts31 Oct 1975Dismissed

Nonjibhai Vs Ramkishan and Others

Madhya Pradesh High Court · AIR 1977 MP 112 : (1977) ILR (MP) 795 : (1976) 21 MPLJ 650

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47Contract Act, 1872 — Section 74
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High Courts20 Oct 1975Dismissed

Ram Kumar Vs Sarti Devi and Others

Madhya Pradesh High Court · (1976) JLJ 691

Civil Procedure Code, 1908 (CPC) — Section 105, 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13, 13(2), 13(6)
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High Courts10 Oct 1975

Bishambar Dayal Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1980) ILR (MP) 80 : (1976) 103 ITR 813 : (1976) 21 MPLJ 200

Constitution of India, 1950 — Article 222(2)Fundamental Rules — Rule 9(5)Income Tax Act, 1961 — Section 17, 17(1), 17(2)
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