Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 10, 12Criminal Procedure Code, 1973 (CrPC) — Section 267, 268, 278

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High Courts15 Aug 1975

Prem Bai Vs State of M.P. and Others

Madhya Pradesh High Court · (1975) JLJ 699

Land Acquisition Act, 1894 — Section 17(1), 4, 5A, 6

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High Courts14 Aug 1975Allowed

Dinkar Prabhakar Mahajan Vs S.L. Agrawal and Others

Madhya Pradesh High Court · AIR 1976 MP 40 : (1978) ILR (MP) 213 : (1975) JLJ 888 : (1975) 20 MPLJ 852

Constitution of India, 1950 — Article 226Madhya Pradesh Pre-medical Examination Rules 1970 — Rule 9

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High Courts14 Aug 1975Allowed

Trivenidevi Naraindas Vs Vijay Mohan Bose

Madhya Pradesh High Court · (1976) MPLJ 163

Civil Procedure Code, 1908 (CPC) — Section 10, 115Evidence Act, 1872 — Section 11(2), 116

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High Courts13 Aug 1975

Chhoglal Vs Idol of Bhagwan Shri Satyanarayan Through Pujari Kamaldas Guru, Narayandas Bairagi

Madhya Pradesh High Court · AIR 1976 MP 5 : (1976) ILR (MP) 997 : (1975) 20 MPLJ 657

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13, 13(1), 13(2)

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High Courts13 Aug 1975

Chhogalal Vs Bhagwan Shri Satyanarain (Idol)

Madhya Pradesh High Court · (1975) JLJ 779

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 12(2), 12(3)

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High Courts12 Aug 1975Dismissed

Chandroji Rao Vs The State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1976 MP 119 : (1980) ILR (MP) 827 : (1975) JLJ 867 : (1975) 20 MPLJ 822

Constitution of India, 1950 — Article 226Madhya Bharat Abolition of Jagirs Act, 1951 — Section 29Madhya Bharat Jagirs Land Records Management Act, 1949 — Section 3, 4

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High Courts12 Aug 1975Dismissed

Shankar Singh Thakur Kishansingh, and others Vs Sanstha Sonabai Sarvakshram, Khurai and another

Madhya Pradesh High Court · (1980) ILR (MP) 568 : (1976) JLJ 465

Evidence Act, 1872 — Section 92General Clauses Act, 1897 — Section 8Madhya Pradesh General Clauses Act, 1957 — Section 13

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High Courts11 Aug 1975Dismissed

Bharat Singh Moti Singh Vs Rishi Kumar Gangaprasad Shrivastava, Sagar and others

Madhya Pradesh High Court · AIR 1977 MP 40 : (1977) ILR (MP) 576 : (1976) JLJ 677

Partition Act, 1893 — Section 4, 8

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High Courts11 Aug 1975Dismissed

Bharat Singh Vs Rishi Kumar and Others

Madhya Pradesh High Court · AIR 1977 MP 40 : (1977) ILR (MP) 576 : (1976) JLJ 677

Partition Act, 1893 — Section 4

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High Courts08 Aug 1975Allowed

Sheonath Moolchand Sahu Vs Khalifa Chhidamilal and others

Madhya Pradesh High Court · (1977) ILR (MP) 270 : (1976) MPLJ 571

Madhya Pradesh Municipal Corporation Act, 1956 — Section 134, 17, 17(1)(i), 173, 174

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High Courts04 Aug 1975

Commissioner of Income Tax Vs Kisan Co-operative Rice Mills Ltd.

Madhya Pradesh High Court · (1979) ILR (MP) 382 : (1976) 103 ITR 264 : (1975) JLJ 873 : (1975) 20 MPLJ 717

Income Tax Act, 1961 — Section 81

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