Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 226Madhya Pradesh Public Trust Act, 1951 — Section 25, 26, 27, 5(1), 6

Read judgment

High Courts01 Sept 1976Allowed

Dr. Ku. Sneh Rani Jain Vs State of M.P. and another

Madhya Pradesh High Court · (1978) JLJ 810

Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 226

Read judgment

High Courts01 Sept 1976Allowed

Ahmed Khan Rajju Khan Vs Michel Nath Bhola Nath

Madhya Pradesh High Court · (1977) ILR (MP) 910 : (1977) JLJ 357

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(i)

Read judgment

High Courts27 Aug 1976Allowed

Raja Traders Vs Union of India (UOI) and Another

Madhya Pradesh High Court · AIR 1977 MP 54 : (1979) ILR (MP) 840 : (1976) JLJ 807

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)

Read judgment

High Courts27 Aug 1976Allowed

Rajrani Saxena and others Vs Yadram Chaurasia and others

Madhya Pradesh High Court · (1977) MPLJ 69

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5

Read judgment

High Courts26 Aug 1976Dismissed

D.R. Jhirad and others Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (1977) MPLJ 55

Constitution of India, 1950 — Article 309

Read judgment

High Courts26 Aug 1976Dismissed

Kalooram Govindram Vs The Union of India (UOI) and Another

Madhya Pradesh High Court · AIR 1977 MP 28 : (1980) ILR (MP) 434 : (1976) JLJ 837 : (1976) 21 MPLJ 729

Read judgment

High Courts25 Aug 1976

Gajpati Paltan Rawat Vs Sardar Uttam Singh Arjun Singh

Madhya Pradesh High Court · (1977) ILR (MP) 1027 : (1977) JLJ 664

Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 482

Read judgment

High Courts23 Aug 1976Dismissed

Abdul Taiyab Abbasbhai Malik and Others Vs The Union of India (UOI) and Others

Madhya Pradesh High Court · AIR 1977 MP 116 : (1976) JLJ 706 : (1977) MPLJ 227 : (1976) 21 MPLJ 767

Constitution of India, 1950 — Article 2, 214, 226, 246, 3General Clauses Act, 1897 — Section 14Government of India (Amendment) Act, 1935 — Section 223

Read judgment

High Courts23 Aug 1976Dismissed

Swami Indradevanand Vs State of M.P. and others

Madhya Pradesh High Court · (1976) 08 MP CK 0011

Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 226Madhya Pradesh Public Trust Act, 1951 — Section 10, 10, 11, 11, 12, 12

Read judgment

High Courts21 Aug 1976

Raja Traders, Jagdalpur Vs Union of India and another

Madhya Pradesh High Court · (1979) ILR (MP) 840

Limitation Act, 1963 — Section 14

Read judgment

High Courts21 Aug 1976

Dhiraj Bai Vs Bari Bai and Others

Madhya Pradesh High Court · AIR 1977 MP 31 : (1979) ILR (MP) 926 : (1976) JLJ 792 : (1976) 21 MPLJ 702

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10

Read judgment

High Courts21 Aug 1976Allowed

Budhulal Kasturchand Vs Chhotelal and Others

Madhya Pradesh High Court · AIR 1977 MP 1 : (1977) ILR (MP) 1153 : (1976) 21 MPLJ 734

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, 148, 2(2), 96General Clauses Act, 1897 — Section 10Limitation Act, 1963 — Section 4

Read judgment

High Courts20 Aug 1976Dismissed

Shambhudayal Vs Suleman

Madhya Pradesh High Court · (1979) ILR (MP) 1114 : (1978) JLJ 398 : (1978) MPLJ 541 : (1978) MPLJ 538

Hindu Succession Act, 1956 — Section 19Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)

Read judgment

High Courts19 Aug 1976Dismissed

Municipal Council, Neemuch Vs Udairam and Another

Madhya Pradesh High Court · (1976) JLJ 816

Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 157, 164, 164(1), 164(3), 165

Read judgment

High Courts18 Aug 1976Allowed

P.K. Chowdhury and others Vs Union of India and others

Madhya Pradesh High Court · (1981) ILR (MP) 822 : (1976) JLJ 855

Constitution of India, 1950 — Article 136, 226, 311, 311(1), 311(2)Income Tax Act, 1961 — Section 127

Read judgment

High Courts18 Aug 1976Dismissed

Council of The Institute of Chartered Accountants Of India Vs C.H. Padliya and another

Madhya Pradesh High Court · (1976) 08 MP CK 0007

Chartered Accountants Act, 1949 — Section 21, 21(1), 21(5), 22, 30

Read judgment